Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 110] [Entire Act]

State of Rajasthan - Subsection

Section 110(1) in Rajasthan Factories Rules, 1951

(1)The Inspector/Sr. Inspector/Dy. Chief Inspector of Factories shall maintain a binded Inspection Book in form No. 34 of the size 23 cms x 20 cms.