Section 2(16)(c) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

(c)any other University, which is declared by the Government to be a recognised University for the purposes of this Act.

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