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State of Chattisgarh - Section

Section 4 in Chhattisgarh State Co-operative Tribunal Regulations, 2016

4. Office hours.

(1)Office hours of the officers and staff members of the Tribunal shall be same, as that of other offices of the Government.
(2)Working hours of the Tribunal for hearing of cases shall be from 11 A.M. to 5 P.M. with a break from 2 P.M. to 2.30 P.M. However timing may be suitably changed by the Chairman as and when necessary.