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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(2) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(2)Working hours of the Tribunal for hearing of cases shall be from 11 A.M. to 5 P.M. with a break from 2 P.M. to 2.30 P.M. However timing may be suitably changed by the Chairman as and when necessary.