Section 9(1)(d) in Haryana Nurses Registration Council Staff Regulations, 2000

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

(d)in the case of Clerk-cum-Typist, -

(i)25% by promotion from Peon or Chowkidar-cum-Sweeper; and

(ii)74% by direct recruitment; or

(iii)by transfer or deputation of an official already in the Service of any State Government or the Government of India;

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