Section 26 in Rajasthan Opium Smoking Prohibition Act, 1950
26.
Vacation of Courts.- [(1)The High Court shall prepare a list of days to be observed in each year as close holidays in the Civil Courts.] [Substituted vide Notification F. 2(28) Vidhi/2/2006, dated 13.10.2006-Rajasthan Gazette, Extraordinary, Part IV-A, dated 16.10.2006, page 23(1) (w.e.f. 27.7.2006)= 2006 RSCS/Part II/page 579/H. 412](2)The list shall be published in the [Official Gazette] [Substituted vide item No. I of the Schedule to the Rajasthan Act No. 2 of 1957, published in the Rajasthan Gazette, Part IV-A, Extraordinary, dated 5-1-1957.].(3)A judicial act done by a Civil Court on a day specified in the list shall not be invalid by reason only of its having been done on that day.
