Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Rajasthan - Subsection Section 26(3) in Rajasthan Opium Smoking Prohibition Act, 1950 (3)A judicial act done by a Civil Court on a day specified in the list shall not be invalid by reason only of its having been done on that day.
