Delhi High Court - Orders
Brawn Laboratories Limited vs National Pharmaceutical Pricing ... on 3 May, 2023
$~23.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9835/2016
BRAWN LABORATORIES LIMITED ..... Petitioner
Through: Ms. Garima Gupta and Ms. Sonia
Sharma, Advocates.
versus
NATIONAL PHARMACEUTICAL PRICING
AUTHORITY (N.P.P.A) & ORS ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC for
UOI.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 03.05.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Learned counsel for the petitioner submits that LPA 891/2011 titled Union of India & Anr. v. Best Laboratories Pvt. Ltd. is pending before the Hon‟ble Division Bench and is listed on 15.05.2023.
Awaiting the decision of Hon‟ble Division Bench, list on 26.09.2023.
GAURANG KANTH, J MAY 03, 2023 N3 Signature Not Verified Digitally Signed By:KOMAL DHAWAN Signing Date:06.05.2023 15:59:44