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Union of India - Section

Section 56 in Income-Tax (Certificate Proceedings) Rules, 1962

56. Process fees - The following scale of fees shall be charged for service and execution of processes issued under the Second Schedule and these rules :

  Wherethe amount mentioned in the certificate
  exceedsRs. 1,000 is Rs. 1,000 or under
  Rs. Rs.
(a)Notice of demand 1.50 1.00
(b)Warrant of attachment 3.00 2.00
(c)Warrant of arrest 3.00 2.00
(d)Warrant of delivery 3.00 2.00
(e)Proclamation of sale 5.00 3.00
(f)Any process not provided for hereinabove 1.50 1.00