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Union of India - Section
Section 56 in Income-Tax (Certificate Proceedings) Rules, 1962
56. Process fees - The following scale of fees shall be charged for service and execution of processes issued under the Second Schedule and these rules :
| Wherethe amount mentioned in the certificate | ||
| exceedsRs. 1,000 is Rs. 1,000 or under | ||
| Rs. | Rs. | |
| (a)Notice of demand | 1.50 | 1.00 |
| (b)Warrant of attachment | 3.00 | 2.00 |
| (c)Warrant of arrest | 3.00 | 2.00 |
| (d)Warrant of delivery | 3.00 | 2.00 |
| (e)Proclamation of sale | 5.00 | 3.00 |
| (f)Any process not provided for hereinabove | 1.50 | 1.00 |