Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(71)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(71)(iii) in Tamil Nadu Combined Development and Building Rules, 2019

(iii)The head room height of the remaining part of the said floor shall be the total of the height of the mezzanine floor and the space below the mezzanine floor;