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[Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(6)(i) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(i)the structural design is required to be done as per IS code of practice by a licensed Structural Engineering consultant and the structural calculations, designs and drawings and specifications are certified by this consultant;