Himachal Pradesh High Court
Phangan Ram vs . Jai Chand And Others on 27 April, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Phangan Ram Vs. Jai Chand and others RSA No. 493 of 2019 .
27.04.2022 Present: Mr. S. D. Vasudeva, Advocate, for the appellant.
M/s Sumesh Raj & Dinesh Thakur, Additional Advocate Generals, with Mr. J.S. Bagga, Assistant Advocate General, for the respondents.
Learned counsel for the parties submit that as the Cause List was circulated in the morning, therefore, as the case files are not available with them, the proceedings in the case be deferred. Ordered accordingly.
List after four weeks, as prayed for.
(Ajay Mohan Goel) Judge April 27, 2022 (bhupender) ::: Downloaded on - 27/04/2022 20:08:15 :::CIS