Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(2)(ii) in West Bengal Town and Country (Planning and Development) Act, 1979 (ii)one Member of Parliament to be nominated by the Chairman of the Board from amongst those elected from the State of West Bengal;