Section 4(2) in West Bengal Town and Country (Planning and Development) Act, 1979
(2)The other members shall be(i)the Mayor of the [[Kolkata] [Substituted by Section 2 of the West Bengal Town and Country (Planning and Development) (Amendment) Act, 1986 for Corporation of Calcutta.] Municipal Corporation;](ii)one Member of Parliament to be nominated by the Chairman of the Board from amongst those elected from the State of West Bengal;(iii)three Members of the West Bengal Legislative Assembly to be nominated by the Speaker of that Assembly;(iv)the Chairman of three municipalities to be nominated by the State Government;(v)the Sabhadhipatis of three Zilla Parishads to be nominated by the State Government;(vi)the Chief Secretary to the Government of West Bengal;(vii)not more than seven officers of the rank of Secretary to the State Government Departments dealing with metropolitan development, local Government, planning, health, industry, housing, finance, agriculture, community development, transport, education, power, public works, irrigation, panchayat and land and land reforms;(viii)the Chairman of the West Bengal Housing Board;(ix)the Engineer-in-Chief, Public Works Department, Government of West Bengal;(x)the Chief Conservator of Forests and Wild Life, Government of West Bengal;(xi)the Chief Executive Officer, [Kolkata] [Substituted by Section 5 of the West Bengal Capital City (Change of Name) Act, 2001 (West Bengal Act No. 18 of 2001) (w.r.e.f. 1.1.2001) for "Calcutta"] Metropolitan Development Authority;(xii)the Chairman of the West Bengal State Electricity Board;(xiii)the Chairman of the West Bengal Industrial Development Corporation;(xiv)representatives of the Central Government dealing with railways, steel and mines, civil aviation and transport and communications;(xv)non-officials to be nominated by the State Government who, in its opinion, have special knowledge or practical experience in matters relating to town and country planning, engineering, transport, industry, environmental engineering, geography, geology, sociology, municipal engineering, agriculture and economics;(xvi)the Secretary, Town and Country Planning Department, Government of West Bengal, who shall be designated as the Member-Secretary of the Board.
