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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(3) in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

(3)The fee shall be payable by crossed postal order or Bank Draft payable to the Secretary of the Commission :Provided that the fee in respect of clauses (b) and (c) of regulation (2) shall be payable at the time of interview.