Allahabad High Court
M/S Print Point vs Union Of India & Others on 2 April, 2010
Bench: Sunil Ambwani, Kashi Nath Pandey
Court No. - 29 Case :- WRIT TAX No. - 1500 of 2008 Petitioner :- M/S Print Point Respondent :- Union Of India & Others Petitioner Counsel :- Pankaj Bhatia Respondent Counsel :- A.S.G.I.,A. Nigam,Kashif Zaidi,S. Chopra,S.P. Kesarwani,Subodh Kumar Hon'ble Sunil Ambwani J.
Hon'ble Kashi Nath Pandey,J. Dismissed.
For orders see our order of date passed in connected Writ Tax No. 1499 of 2008, M/s Sharda Packaging (P) Ltd. vs. Union of India and others.
Order Date :- 2.4.2010 RKP