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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ii) in Rajiv Gandhi University of Knowledge Technologies Act, 2008

(ii)to create institutes and/or centers of excellence for imparting state-of-the-art education, training and research in the fields of Information Technology, Nano Technology, Solar Energy Technology, Biotechnology and other emerging areas;