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State of Andhra Pradesh - Section

Section 4 in Rajiv Gandhi University of Knowledge Technologies Act, 2008

4. The objects of the University.

- The following are the objects of the University, namely:-
(i)to disseminate and advance knowledge in the fields of Information Technology, Nano-Technology, Solar Energy Technology, Biotechnology and other emerging Technologies;
(ii)to create institutes and/or centers of excellence for imparting state-of-the-art education, training and research in the fields of Information Technology, Nano Technology, Solar Energy Technology, Biotechnology and other emerging areas;
(iii)to develop innovative patterns of teaching, training, curriculum design and methods of testing at various levels of educational accomplishment to attain global education standards;
(iv)to make special provisions for integrated courses in humanities, social sciences and interdisciplinary areas so as to promote use of technologies for larger benefit of mankind particularly people living in developing countries;
(v)to function as a resource center for knowledge management and entrepreneurship development in the fields of Information Technology, Nano Technology, Solar Energy Technology, Biotechnology and other emerging areas;
(vi)to provide for inter-relationships for national and global participation in the fields of Information Technology, Nano Technology, Solar Energy Technology, Biotechnology and other emerging areas and its allied fields; and
(vii)to establish close linkage with industry to make teaching, and research at the institutes relevant to the needs of the economy, at national and global level.