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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1)(c) in Orissa Pani Panchayat Rules, 2003

(c)Based on the availability of water the Pani Panchayat will draw up a suitable crop plan in consultation with the farmers and officials of Agriculture Department;