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[Cites 0, Cited by 0] [Section 6(8)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(8)(b) in Tamil Nadu Fire Service Rules, 1990

(b)He shall accompany the trainees during their instructional tour of industrial establishment. He shall also perform any.other duty that may be assigned to him by the Divisional Fire Officer.