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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(8) in Tamil Nadu Fire Service Rules, 1990

(8)Station Fire Officer (State Training School). - (a) The Station Fire Officer, State Training School shall assist the Divisional Fire Officers, State Training School in conducting various courses of training as specified in the Order No. 447 of Tamil Nadu Fire Service Manual, Volume I and gives lectures and drills as per the syllabus for various courses of training conducted at State Training School as specified in Appendices III to IX and XI of Tamil Nadu Fire Service Manual, Volume II.
(b)He shall accompany the trainees during their instructional tour of industrial establishment. He shall also perform any.other duty that may be assigned to him by the Divisional Fire Officer.