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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

NCT Delhi - Subsection

Section 7(7)(d) in The Delhi Electricity Regulatory Commission (Terms and Conditions for Determination of Wheeling Tariff and Retail Supply Tariff) Regulations, 2011

(d)The tariff proposals of the Licensee should demonstrate that the tariffs are progressively reflecting the cost of supply;