Section 9(1) in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968
(1)After declaration of the result of the election, the Returning Officer shall-(a)prepare and certify a return in Form D annexed to these rules setting forth-(i)the names of the candidates for whom valid votes have been given;(ii)the number of valid votes given for each candidate;(iii)the number of votes declared invalid and rejected; and(iv)the name of or names of the person or persons and declared duly elected;(b)report the result of the election to the State Government for publication in the Official Gazette of the name or names of the person or persons who are duly elected; and(c)forward all papers relating to the election to the Secretary to the Government of Rajasthan in the Medical & Public Health Department for custody.
