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State of Rajasthan - Section

Section 44 in Rajasthan Transparency in Public Procurement Rules, 2013

44. Price for bidding documents, pre-qualification documents or bidder registration documents and processing fee or user charges.

- The price for the bidding documents, pre-qualification documents or registration documents shall be fixed after considering its preparation and delivering costs. The procuring entity may also charge processing fee or user charges for using e-procurement facility.