Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Allahabad High Court

Shiva Nand Tiwari And Another vs State Of U.P. & Ors. on 4 August, 2010

Author: Amar Saran

Bench: Amar Saran

Court No. - 46

Case :- CRIMINAL MISC. WRIT PETITION No. - 9992 of 2010

Petitioner :- Shiva Nand Tiwari And Another
Respondent :- State Of U.P. & Ors.

Petitioner Counsel :- Basant Kumar Upadhyay
Respondent Counsel :- Govt. Advocate

Hon'ble Amar Saran J.

Hon'ble S.C. A2arwal.J. Dismissed.

For orders, see order of date passed in connected writ petition N0. 9873 of 2010 (Vinayendra Nath Upadhyay and others Vs. State of UP and others).

Order Date :- 4.8.2010 Ishrat