Allahabad High Court
Shiva Nand Tiwari And Another vs State Of U.P. & Ors. on 4 August, 2010
Author: Amar Saran
Bench: Amar Saran
Court No. - 46 Case :- CRIMINAL MISC. WRIT PETITION No. - 9992 of 2010 Petitioner :- Shiva Nand Tiwari And Another Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Basant Kumar Upadhyay Respondent Counsel :- Govt. Advocate Hon'ble Amar Saran J.
Hon'ble S.C. A2arwal.J. Dismissed.
For orders, see order of date passed in connected writ petition N0. 9873 of 2010 (Vinayendra Nath Upadhyay and others Vs. State of UP and others).
Order Date :- 4.8.2010 Ishrat