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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(1) in The West Bengal Factories (Exemption) Rules, 1982

(1)The following persons employed in a factory shall, under sub-section (1) of section 64, be deemed to be persons holding positions of supervision or management or persons employed in a confidential position, namely :-
(a)Manager,
(b)Any other person who, in the opinion of the Chief Inspector, holds a position of supervision or management or is employed in a confidential position.