Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 3 in The West Bengal Factories (Exemption) Rules, 1982

3. Persons deemed to be holding positions of supervision or management, etc. in a factory.

(1)The following persons employed in a factory shall, under sub-section (1) of section 64, be deemed to be persons holding positions of supervision or management or persons employed in a confidential position, namely :-
(a)Manager,
(b)Any other person who, in the opinion of the Chief Inspector, holds a position of supervision or management or is employed in a confidential position.
(2)A recorded of the names and designation of all persons defined under sub-rule (1) shall be maintained correctly, legibly, in ink, and shall be available in every factory for examination by the Inspector.