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State of West Bengal - Section

Section 27 in The West Bengal University of Animal and Fishery Sciences Act, 1995

27. Appointment of Teachers of University, officers, and other employees.

(1)Subject to the provisions of this Act, the Teachers of the University, officers and other employees shall be appointed by the Council on the recommendation of Selection Committee or Standing Committee as may be prescribed.
(2)The number of Teachers of the University, officers and other employees and the method of their selection shall, unless otherwise provided in this Act, be such as may be prescribed.