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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Bihar - Subsection

Section 69(2) in The Bihar Municipal Election Rules, 2007

(2)Every elector who applies for a ballot paper or ballot papers for the purpose of voting at a Polling Station shall, before receiving such paper or papers allow-
(a)the inspection of his left forefinger to the Presiding Officer or any Polling Officer; and
(b)an indelible ink mark to be put on his left forefinger