Punjab-Haryana High Court
Vishal Kumar And Ors vs The Punjab State Civil Supplies ... on 28 March, 2025
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
Neutral Citation No:=2025:PHHC:042905
147/2 IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
EFA-9-2017 (O&M)
Date of decision : 28.03.2025
Vishal Kumar and others ...Appellants
Vs.
The Punjab State Civil Supplies
Corporation Limited and others ...Respondents
CORAM:- HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Sanjeev Kumar Arora, Advocate
for the appellants in EFA-9-2017.
Ms. Deepali Puri, Advocate
for respondents No. 1 and 2.
None for respondents No. 3 to 5
***
ANIL KSHETARPAL, J. (Oral)
For orders see EFA-6-2017 titled as 'Vishal Kumar and others vs. The Punjab State Civil Supplies Corporation Limited and others' decided by an order of even date.
(ANIL KSHETARPAL) 28.03.2025 JUDGE neeraj Whether speaking/reasoned : Yes No Whether Reportable : Yes No 1 of 1 ::: Downloaded on - 29-03-2025 15:34:10 :::