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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1)(b) in Rajasthan Para-medical Council Regulations, 2014

(b)on a requisition signed by not less than one third of the effective members of the Council for a purpose which is within the scope of the Council's functions.