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Union of India - Section

Section 22 in The Employees' Provident Funds Appellate Tribunal (Procedure) Rules, 1997'

22. Working hours of the Tribunal.

- Except on Saturdays, Sundays and other public holidays, the office of the Tribunal shall, subject to any order made by the Presiding Officer remain open from 9.30 a.m. to 6.00 p.m.