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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(1) in Haryana Co-operative Societies Act, 1984

(1)Each cadre society shall submit an annual review of its working and of its member societies, to the Registrar, within six months of the close of co-operative year, as may be prescribed, in the form specified by the Registrar.