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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Tamilnadu - Subsection

Section 39(11)(iii) in Tamil Nadu Combined Development and Building Rules, 2019

(iii)Fire protecting and extinguishing system shall conform to accepted standards and shall be installed in accordance with good practice as recommended in the National Building Code of India, 2016 and to the satisfaction of the Director of Fire and Rescue Services by obtaining a no objection certificate from him.