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[Cites 10, Cited by 32]

Chattisgarh High Court

Ku. Pratibha Sinha vs State Of Chhattisgarh 58 Wpc/964/2018 ... on 6 August, 2018

Bench: Ajay Kumar Tripathi, Prashant Kumar Mishra

                               1

                                                              AFR

   HIGH COURT OF CHHATTISGARH, BILASPUR

                    WPC No. 931 of 2017

 Ku. Pratibha Sinha D/o. B. S. Sinha, Aged About 23 Years R/o
  Laxmi Nagar, Prince Colony, Raipur District Raipur Chhattisgarh,

                                                    ---- Petitioner

                           Versus

1. State Of Chhattisgarh, Through The Secretary, Health And
    Family Welfare Department, Mantralaya, Mahanadi Bhawan,
    Naya Raipur, District Raipur Chhattisgarh

2. Director, Medical Education, Old Nurses Hostel, Raipur, District
   Raipur Chhattisgarh

3. Registrar, Ayush And Health Sciences University              Of
    Chhattisgarh, Raipur, District Raipur Chhattisgarh

4. Dean, Pt. J. N. M. Medical Collage, Raipur, District Raipur
   Chhattisgarh,

                                                  ---- Respondent

WPC No. 964 of 2018

1. Dhananjay Prasad Sahu S/o Shri Ram Kumar Sahu Aged About 27 Years R/o Chhattisgarh Institute Of Medical Sciences (CIMS) Boys Hostel Bilaspur District Bilaspur Chhattisgarh.

2. Rajeev Gupta S/o Shri Kishorilal Gupta Aged About 26 Years R/o Chhattisgarh Institute Of Medical Sciences (CIMS) Boys Hostel , Bilaspur Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department Mantralaya Mahanadi Bhawan Naya Raipur District Raipur Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Law And Legislative Department Mantralaya Mahanadi Bhawan Naya Raipur District Raipur Chhattisgarh.

3. Union Of India Through Its Secretary Ministry Of Health And Family Welfare , Nirman Bhawan New Delhi 110002 2

4. Medical Council Of India, Through Its Secretary , Pocket 14, Phase 1, Sector 8 , Dwarka New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel , Raipur District Raipur Chhattisgarh

6. Registrar , Ayush And Health Sciences University Of Chhattisgarh Raipur , District Raipur Chhattisgarh.

7. Dean , Chhattisgarh Institute Of Medical Sciences ( C I M S ) Medical Collage, Bilaspur District Bilaspur Chhattisgarh.,

---- Respondent WPC No. 967 of 2018

1. Sangeeta Lader D/o Shri Bhagat Ram Lader, Aged About 24 Years R/o Adarsh Nagar, Kusmunda, Korba, Dist. Korba, Chhattisgarh.

2. Ajay Kumar Sahu S/o Shri Salik Ram Sahu, Aged About 27 Years R/o Bhawani Nagar, Raipur, Chhattisgarh., District : Raipur, Chhattisgarh

3. Monika Ekka, D/o Shri Ujit Ram Nirala, Aged About 25 Years R/o Village Binjhara, Tahsil Kathghora, Dist. Korba, Chhattisgarh.,

4. Nilam Toppo, D/o Shri Ajaydan Toppo, Aged 25 Years R/o Village Dharen, Tahsil Duldula, Dist. Jashpur, C. G.

5. Sadhna Singh, D/o Shri Pilu Ram Singh, Aged About 27 Years R/o Ward No. 5, Premnagar, Dist. Surajpur, Chhattisgarh.

6. Shikha Soni, D/o Shri Hari Lal Soni, Aged About 29 Years Namnakala, Ring Road, Ambikapur, Dist. Sarguja, Chhattisgarh.,

7. Rashmi Kiran, D/o Shri Rama Shankar Singh, Aged About 25 Years R/o Village Banuli, Manpur, Dist. Mirjapur, U. P

8. Annie Ankita Kispotta, D/o Shri Florance Kispotta, Aged About 23 Years R/o Choprapara, Ambikapur, Dist. Sarguja, Chhattisgarh.

9. Rashmi Nayak, D/o Shri Ram Kumar Nayak, Aged About 26 Years R/o Village Mitawas, Ravanbhata, Pithora, Dist. Mahasamund, Chhattisgarh.

10. Prashant Jagat, S/o Shri Marutmahendra Jagat, Aged About 27 Years R/o Village Pali, Dist. Korba, Chhattisgarh.

11. Lily Sahu, D/o M. L. Sahu, Aged About 24 Years R/o Kabir Nagar, Raipur, Dist. Raipur, Chhattisgarh., 3

12. Hemshikha Tambrey, D/o Shri Jaishankar Tambrey, Aged About 23 Years R/o Rana Valley, Raipur Road, Bilaspur, Dist. Bilaspur, Chhattisgarh.

13. Jyoti Beck, D/o Shri Dhaneshwar Beck, Aged About 25 Years R/o Village Guturma, Mainpat, Dist. Sarguja, Chhattisgarh.,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Dist. Raipur, Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, Dist. Raipur, Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi. 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi. 110077

5. Director, Medical Education, Old Nurses Hostel, Raipur, Dist. Raipur, Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, Dist. Raipur, Chhattisgarh.

7. Dean, Chhattisgarh Institute Of Medical Sciences (CIMS), Bilaspur, Dist. Bilaspur, Chhattisgarh.

---- Respondent WPC No. 969 of 2018

1. Akanksha Agrawal D/o Shri Suresh Kumar Agrawal, Aged About 26 Years R/o 9/103, Ashok Ratna, Vidhansabha Road, Khamhardih, Raipur, District Raipur Chhattisgarh.

2. Prateek Rajput, S/o Shri Madan Singh Rajput, Aged About 23 Years R/o Adarsh Nagar, District Durg Chhattisgarh.

3. Abhiraj Tiwari, S/o Shri Ratan Tiwari, Aged About 24 Years R/o Triveni Nagar, Bhilai, District Durg Chhattisgarh.

4. Aditu U. Kondapurkar, D/o Shri U.S. Kondapurkar, Aged About 24 Years R/o Maidan Path, Choubey Colony, Raipur, District Raipur Chhattisgarh 4

5. Ajaj Ali, S/o Shri Rajwan Ali, Aged About 27 Years R/o Ayodhyapuri, District Korba (Chhattisgarh)

6. Payal Singh, D/o Shri Sanjay Singh, Aged About 25 Years R/o Hospital Colony, Bishrampur, District Surjapur Chhattisgarh.,

7. Yogesh Kotwani, S/o Shri Manohar S Kotwani, Aged About 23 Years R/o Sharda Niwas, Street No. 5, Gitanjali Nagar, Old Bus Stand, Bilaspur, District Bilaspur Chhattisgarh.

8. Charu Agrawal, S/o Shri Sanjeev Agrawal, Aged About 24 Years R/o House No. 57, Awanti Vihar-2, Raipur, District Raipur Chhattisgarh

9. Shalabh Agrawal, S/o Shri Sharad Agrawal, Aged About 23 Years R/o H. No. 326, Near Kargil Chouk, Sunder Nagar, Raipur, District Raipur Chhattisgarh.

10. Madhvendra Singh Bais, S/o Shri Ashok Kumar Thakur, Aged About 25 Years R/o Anjani Kunj, Jawahar Nagar, Durg, District Durg Chhattisgarh.

11. Sakshi Lalwani, D/o Shri Dr. Sushil Lalwani, Aged About 24 Years R/o Gitanjali Nagar, Raipur, District Raipur Chhattisgarh.,

12. Shilpee Agrawal, D/o Shri Narendra Agrawal, Aged About 24 Years R/o Main Road Lormi, District Mungeli Chhattisgarh.

13. Mohd. Azaz Quraishi, S/o Mohd. Niaz Quraishi, Aged About 25 Years R/o Ward No. 9, Saraipali, District Mahasamund Chhattisgarh.

14. Vinod Kumar Verma, S/o Shri Laxman Prasad Verma, Aged About 29 Years R/o Khongapani, District Koriya Chhattisgarh., District : Koriya (Baikunthpur), Chhattisgarh

15. Pushpa Patel, D/o Shri Anant Patel, Aged About 24 Years R/o Kotra Road, Raigarh, District Raigarh Chhattisgarh.

16. Raghav Agrawal S/o Shri Vijay Kumar Agrawal, Aged About 24 Years R/o Sadar Bazar, Champa, District Janjgir Champa Chhattisgarh.

17. Mayank Lagoo, S/o Shri V.K. Lagoo Aged About 23 Years R/o Manorama Nurshing Home, Pt. D. D. Ward, Jagdalpur, District Jagdalpur Chhattisgarh.

18. Deepsha Agrawal, D/o Shri Shailesh Kumar Agrawal, Aged About 24 Years R/o Lochan Nagar, Raigarh, District Raigarh Chhattisgarh.

19. Neha Rathi, D/o Shri Ashok Rathi, Aged About 25 Years R/o New Bus Stand, Bemetara, District Bemetara Chhattisgarh., 5

20. Swapnalata, D/o Shri B. Kumar, Aged About 25 Years R/o Amlai, District Anuppur (Madhya Pradesh)

21. Himanshu Dubey, S/o Shri Kiran Kumar Dubey, Aged About 26 Years R/o Kharsiya, District Raigarh Chhattisgarh.

22. Mohd. Sajid, S/o Mohd. Ikbal, Aged About 26 Years R/o Village Dhanpunji, District Jagdalpur Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh.

7. Dean, Pt. J.N.M. Medical Collage, Raipur, District Raipur Chhattisgarh.

---- Respondent WPC No. 970 of 2018

1. Pushpraj Pradhan S/o Late Manmohan Pradhan, Aged About 24 Years R/o Palace Road, Behind Collectorate, Jashpurnagar Chhattisgarh.

2. Mahesh Prasad Gupta, S/o Shri Shivnath Gupta, Aged About 27 Years R/o Village Trishuli, Post Sanawal, District Balrampur Chhattisgarh

3. Baldev, S/o Shri Samaruram, Aged About 27 Years R/o Bazarpara, Pharsagaon, Post Pharsagaon, District Kondagaon Chhattisgarh 6

4. Rashmi Patel, D/o Shri Laxminarayan Patel, Aged About 23 Years R/o Shriram Colony, Beladila, Raigarh, District Raigarh Chhattisgarh.

5. Dhanpal Singh, S/o Shri Suresh Kumar Tandon, Aged About 25 Years R/o B/93 New Colony, Kathghora, District Korba Chhattisgarh.

6. Archana Bariha, D/o Shri P.L. Bariha, Aged About 26 Years R/o Basna, District Mahasamund Chhattisgarh.

7. Kavita Markam, D/o Shri R.P. Markam, Aged About 26 Years R/o Village Jata, P.O. Kusmunda, District Janjgir Champa Chhattisgarh.

8. Pankaja Bhagat, S/o Shri S. R. Bhagat, Aged About 24 Years R/o Bardand, Kunkuri, District Jashpurnagar Chhattisgarh

9. Roshan Nayak, S/o Shri N. R. Nayak, Aged About 28 Years R/o D. D. Nagar, Raipur, District Raipur Chhattisgarh.,

10. Yamini Markam, D/o Shri M.K. Markam, Aged About 23 Years R/o Subhas Ward, Manjhapara, Kanker, District Kanker Chhattisgarh

11. Aishwarya Thakur, D/o Shri Vikas Thakur, Aged About 24 Years R/o Near Sadar Police Line, Raipur, District Raipur Chhattisgarh.

12. Vanaja Thakur, D/o Shri Virendra Thakur Aged About 24 Years R/o Lt. B.R.K. Memorial Medical Collage Hostal, Jagdalpur, District Jagdalpur Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi - 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase -1, Sector - 8, Dwarka, New Delhi - 110077.

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of 7 Chhattisgarh, Raipur, District Raipur Chhattisgarh.

7. Dean, Lt. B.R.K. Memorial Medical Collage, Jagdalpur, District Jagdalpur Chhattisgarh.

---- Respondent WPC No. 971 of 2018

1. Parul Gupta D/o Shri Jay Prakash Aged 23 Years R/o Plot No. 17, Pragati Nagar, Risali, Bhilai, District Durg, Chhattisgarh.

2. Astha Chandravanshi D/o D/o Shri Hemant Chandravanshi Aged 27 Years R/o Professor Colony, Krishak Nagar, Raipur, District- Raipur, Chhattisgarh.

3. Puja Agrawal D/o Shri Pawan Kumar Agrawal Aged 27 Years R/o Jaistambh Chowk, Sadar Road, Ambikapur, District- Sarguja, Chhattisgarh.

4. Aparna Upadhyay D/o Shri Shailendra Upadhyay Aged 25 Years R/o Ashutosh Bhawan, Rohinipuram, Raipur, District- Raipur, Chhattisgarh

5. Ekta Tiwari D/o D/o Shri Praduman Tiwari Aged 23 Years R/o Officer's Colony Bishrampur, District- Surajpur, Chhattisgarh.,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

3. Union Of India, Through It's Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi- 110002

4. Medical Council Of India, Through It's Secretary, Pocket 14, Phase-1, Sector 8, Dwarka, New Delhi- 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District- Raipur, Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District- Raipur, Chhattisgarh

7. Dean, Chhattisgarh, Institute Of Medical Sciences (CIMS), 8 Bilaspur, District- Bilaspur, Chhattisgarh.

---- Respondent WPC No. 974 of 2018

1. Kritika Verma S/o Shri Pradeep Kumar Verma Aged About 24 Years R/o Tatibandh , District Raipur Chhattisgarh.

2. Sherrin Jacob D/o Jacob Sakariah Aged About 23 Years R/o Sector - 1 , Devendra Nagar Raipur District Raipur Chhattisgarh.,

3. Garima Kaur D/o Shri Rajesh Sandhu Aged About 24 Years R/o Kirandul , District Dantewada Chhattisgarh

4. Sudeshna Goswami S/o Shri Sandeep Goswami Aged About 25 Years R/o C- 2/60 , Sector VII , Koyla Nagar , District Dhanbad ( Jharkhand )

5. Poonam Lata Singh Thakur S/o Shree V. N. S. Thakur , Aged About 24 Years R/o Rajnandgaon , District Rajnandgaon Chhattisgarh

6. Aiman Waseem S/o Abdul Waseem Aged About 23 Years R/o Byron Bazar Fawarah Chouk , Raipur , District Raipur Chhattisgarh

7. Namrata Pandey , D/o Shri A. K. Pandey Aged About 24 Years R/o Sector - 4, Bhilai District Durg Chhattisgarh.

8. Sagar Kumar S/o Shri Sunil Kumar Aged About 25 Years R/o B/256, Jawahar Nagar , Durg , District Durg Chhattisgarh.,

9. Ankita Jhadi , D/o Shri Roop Kumar Jhadi Aged About 23 Years R/o Kirandul , District Dantewada Chhattisgarh.

10.Nidhi Thakur D/o Shri R C S Thakur Aged About 25 Years R/o Patelpara , Kanker District Kanker Chhattisgarh.

11.Priyanka Chandrakar D/o Shri Rudranath Chandrakar Aged About 25 Years R/o Village Gobra Block Kurud, District Dhamtari Chhattisgarh

12.Geetika Markam D/o Shri Vikkee Markam Aged About 25 Years R/o H. No. 169/6, Ward No. 15, Kirandul , District Dantewada Chhattisgarh

13.Rashmi Sahu D/o Shri Dhirajee Ram Sahu Aged About 27 Years R/o Bhatapara District Balodabazar Chhattisgarh.

14.Pratibha Patel D/o Shri Lakhanlal Patel Aged About 28 Years R/o Ward No. 2, Flat No. 192, Dhangardeepa, District Raigarh 9 Chhattisgarh.

15.Shalini Ekka D/o Sushil Kumar Ekka Aged About 25 Years R/o Alka Avenue, Uslapur, Bilaspur District Bilaspur Chhattisgarh.,

16.Reena Patel D/o Kartikram Patel Aged About 25 Years R/o Ward No. 14, Pusor, District Raigarh Chhattisgarh

17.Amit Kumar Mirre S/o Shri Kailash Mirre Aged About 25 Years R/o Namnakala, Ambikapur , District Surguja Chhattisgarh.,

18.Ajeet Kumar Bande S/o Shri Janak Ram Bande Aged About 27 Years R/o Lailunga District Raigarh Chhattisgarh.

19.Ravikant Sahu S/o Shri Govind Ram Sahu Aged About 27 Years R/o Salihapara , Ward No. 4, Bhanupratappur District Kanker Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department , Mantralaya, Mahanadi Bhawan Naya Raipur District Raipur Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Law And Legislative Department Mantralaya , Mahanadi Bhawan, Naya Raipur District Raipur Chhattisgarh.

3. Union Of India Through Its Secretary, Ministry Of Health And Family Welfare , Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary Pocket 14 , Phase -1, Sector 8, Dwarka New Delhi 110077

5. Director, Medical Education , Old Nurshes Hostel , Raipur District Raipur Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh Raipur District Raipur Chhattisgarh.

7. Dean , Lt. B. R. K. Memorial Medical College Jagdalpur District Jagdalpur Chhattisgarh.

---- Respondent WPC No. 976 of 2018

1. Lomash S/o Shri Ramkrishna Bharti, Aged About 24 Years , R/o village Takam, Block Berla, District : Bemetra, Chhattisgarh 10

2. Ankur Jaiswal, S/o Shri Lakhanlal Jaiswal, Aged About 26 Years R/o Mangalibazar, Pendraroad, District Bilaspur Chhattisgarh.,

3. Vinay Kumar Sahu, S/o Om Prakash Sahu, Aged About 26 Years R/o Junadih, Lakhanpur, District Surguja Chhattisgarh.,

4. Priyanka Grihi, D/o Shri Umesh Grihi, Aged About 25 Years R/o Village Raikera, Tahsil Bageecha, District Jashpurnagar (Chhattisgarh)

5. Rahul Sonkar, S/o Shri Santram Sonkar, Aged About 25 Years R/o Rudri Road, Karma Chouk, District Dhamtari Chhattisgarh.,

6. Rakesh Kumar Thakur, S/o Shri Kameshwar Thakur, Aged About 25 Years R/o Boys Hostal, Pt. J.N.M. Medical Collage, Raipur, District Raipur Chhattisgarh.

7. Satish Chandra Paikra, S/o Shri B. R. Paikra, Aged About 25 Years R/o Bilaspur, District Bilaspur Chhattisgarh.,

8. Vikash Gajendra, Krishan Kumar Gajendra, Aged About 27 Years R/o Mahasamund, District Mahasamund Chhattisgarh.

9. Yashu Singh, S/o Sadhar Singh, Aged About 24 Years R/o Kargi Road Kota, District Bilaspur Chhattisgarh.

10. Tripti Deo, D/o Shri Roshanlal Deo, Aged About 25 Years R/o House No. 51, Indrapratha Colony, Dhamtari, District Dhamtari Chhattisgarh.

11. Seema Patel, D/o Shri Laxman Patel, Aged About 25 Years R/o Amrit Colony, Saraipali, District Mahasamund Chhattisgarh.,

12. Ritu Baghmar, D/o Shri T.P. Baghmar, Aged About 23 Years R/o Village Ranijaloud, P.O. Suhela, District Balodabazar Bhatapara Chhattisgarh.

13. Nikita Xess, D/o Shri Fulgence Xess, Aged About 25 Years R/o Quarter No. 3/581, Shanti Nagar, Bilaspur, District Bilaspur Chhattisgarh

14. Namrata Paicro, D/o Shri Kalinder Singh Paickro, Aged About 27 Years R/o Quarter No. 2B/2, Officer's Colony Bishrampur, District Surajpur Chhattisgarh.

15. Praveen Kumar Ichchham S/o Shri Somaram, Aged About 27 Years R/o Village Aaalnar, Post Faraspal, District Dantewada (Chhattisgarh)

16. Pushpendra Kumar, S/o Shri Kamta Singh Kanwar, Aged About 26 Years R/o Village Nawagaon, Tahsil Kurud, District Dhamtari Chhattisgarh.

17. Surya Vijay Sahu, S/o Shri Rambaran Sahu, Aged About 26 Years 11 R/o Village Dawadand, Tahsil Khadgwan, District Koriya Chhattisgarh.

18. Krishna Kumar Verma, S/o Shri B. L. Verma, Aged About 23 Years R/o Tilda, District Raipur Chhattisgarh.

19. Giriraj Singh Maravi, S/o Shri Vijay Singh Maravi, Aged About 26 Years R/o Village Barkol, Tahsil Lundra, District Surguja Chhattisgarh.

20. Devendra Kumar Borkar, S/o Shri Bhuvan Lal Borkar, Aged About 24 Years R/o Village Dhobedand, Tahsil Dondi, District Balod Chhattisgarh.

21. Shachee Baghmar, S/o Shri Upendra Baghmar, Aged About 26 Years R/o Ayodhyanagar, Mahasamund, District Mahasamund Chhattisgarh

22. Sameer Rajak, S/o Shri Yashwant Kumar Rajak, Aged About 25 Years R/o House No. 59, Ward No. 8, Rajnandgaon, District Rajnandgaon Chhattisgarh.

23. Anjali Dhruw, D/o Shri T.L. Dhruw, Aged About 24 Years R/o B/5, Amrapali, Society, Pachpedinaka, District Raipur Chhattisgarh.

24. Rashmi Thakur, D/o Ruplal Thakur, Aged About 24 Years R/o M.I.G. 2/6, Minaxi Nagar, Durg, District Durg Chhattisgarh.,

25. Domar Singh, S/o Shri Leelaram, Aged About 29 Years R/o Village Paktiya, Tahsil Chhura, District Gariyaband Chhattisgarh.

26. Ayush Verma, S/o Shri Raja Ram Verma, Aged About 23 Years R/o House No. 54/490, Near Danganiya, Raipur, District Raipur Chhattisgarh.

27. Pratima Bansor, D/o Shri R.D. Bansor, Aged About 26 Years R/o Panchwati Colony, E-19, Ratnabandha, Dhamtari, District Dhamtari Chhattisgarh.

28. Kunti Choudhary, D/o Shri Sadanand Choudhary, Aged About 25 Years R/o Village Khainmal, Tahsil Saraipali, District Mahasamund Chhattisgarh.

29. Mamta Bhagat, D/o Shri Chandru Ram Bhagat, Aged About 25 Years R/o Kadamtoli, Jashpur, District Jashpurnagar (Chhattisgarh)

30. Lov Kumar Sao, S/o Shri D.L. Sao, Aged About 26 Years R/o Kailash Vihar, C.S.E.B. Colony, Korba, District Korba House (Chhattisgarh),

31. Amitesh Kumar Singh, S/o Shri Ram Singh Aged About 23 Years 12 R/o Village Tilaidand, Tahsil Korba, District Korba Chhattisgarh.

32. Arun Kumar Kumram, S/o Shri Santi Kumram, Aged About 25 Years R/o Village Matwada, District Bijapur Chhattisgarh.,

33. Divyashree Singh, S/o Lal Ashok Kumar Singh, Aged About 25 Years R/o Shubham Vihar, Bilaspur, District Bilaspur Chhattisgarh.,

34. Rupali Singh, D/o Shri Onkar Singh, Aged About 24 Years R/o Vikas Nagar Bilaspur, District Bilaspur Chhattisgarh.

35. Rupal Chandrakar, D/o Shri Lakhan Lal Chandrakar, Aged About 25 Years R/o House No. 18, Jagriti Society, Changorabhata, Raipur, District Raipur Chhattisgarh.

36. Kusum Goswami, D/o Shri S.P. Goswami, Aged About 29 Years R/o Boirdadar, Vinobanagr, Raigarh, District Raigarh Chhattisgarh.

37. Jyoti Gupta, D/o Shri Surendra Prasad Gupta, Aged About 23 Years R/o Godhanpur, Ambikapur, District Surguja Chhattisgarh.

38. Jyoti Verma, D/o Shri Satyanarayan Verma, Aged About 25 Years R/o Gautiyapara, Birgaon, District Raipur Chhattisgarh.

39. Priyanka Gawde, D/o Shri J.R. Gawde, Aged About 25 Years R/o House No. 131, Ward No. 8, Bhanupratappur, District Kanker Chhattisgarh

40. Bhuranjana Baghel, S/o Shri A.S. Baghel, Aged About 25 Years R/o House No. 65, Chhotegudra, Bastar, District Jagdalpur Chhattisgarh

41. Praveen Kindo, S/o Shri Stanis Las Kindo, Aged About 26 Years R/o Village Pandripani, Tahsil Kansabel, District Jashpurnagar (Chhattisgarh)

42. Priyanka Toppo, D/o Shri I. Toppo, Aged About 24 Years R/o House No. 30/B, NBhilainagar, District Durg (Chhattisgarh),

43. Jyoti Sahu, D/o Shri Rumelal Sahu, Aged About 26 Years R/o Village Birkoni, District Mahasamund Chhattisgarh.

44. Harsh Prabha Soni, D/o Shri Umakant Soni, Aged About 25 Years R/o Lafarge Colony, District Janjgir Champa Chhattisgarh.

45. Nidhi Patel, D/o Shri Rajdeo Patel, Aged About 25 Years R/o Village Bartikala, District Balrampur (Chhattisgarh)

46. Poonam Patel, D/o Shri Rameshwar Prasad Patel, Aged About 28 Years R/o Village Nawagarh, Saraipali, District Mahasamund 13 (Chhattisgarh)

47. Akhileshwar Prasad Dhirhi, S/o Shri Jadu Ram Dhirhi, Aged About 27 Years R/o Village Tulsi, Tahsil Navagarh, District Janjgir Champa Chhattisgarh.

48. Nilesh Kumar, S/o Shri Sadhram Bharti, Aged About 25 Years R/o Village Harinchhapara, District Kabirdham Chhattisgarh.

49. Deepika Pawle, D/o Shri Sangal Ram Pawle, Aged About 26 Years R/o Village Jaithari, District Anuppur (Madhya Pradesh),

50. Laxmikant Jangde, S/o Shri Baburam Jangde, Aged About 26 Years R/o Village Parsapali, Block Lawan, District Balodabazar (Chhattisgarh)

51. Mitesh Kumar Sahu, S/o Shri Benlal Sahu, Aged About 26 Years R/o Village Amdi, Tahsil And District Dhamtari Chhattisgarh., District : Dhamtari, Chhattisgarh

52. Jyoti Banjare, S/o Shri J.L. Banjare, Aged About 25 Years R/o Village Abhanpur, District Raipur Chhattisgarh.

53. Balram Kanwar, S/o Shri Malikram Kanwar, Aged About 28 Years R/o Korba, District Korba Chhattisgarh.

54. Kamlesh Ejardar, S/o Shri Mohan Lal Ejardar, Aged About 27 Years R/o Village Baramkela, District Raigarh Chhattisgarh.,

55. Manish Kumar Verma, S/o Shri Bharatlal Verma, Aged About 28 Years R/o Village Deori, District Raipur Chhattisgarh.

56. Murari Kumar Sahu, S/o Shri Harinarayan Sahu, Aged About 26 Years R/o Village Sonpur, District Surajpur Chhattisgarh.,

57. Rajesh Kumar Patel, S/o Shri Tejsingh Patel, Aged About 32 Years R/o Village Jamdi, Tahsil Basna, District Mahasamund Chhattisgarh

58. Bhoopendra Singh Paikra, S/o Shri Janbhan Singh Paikra, Aged About 25 Years R/o Village Jogisar, Pendra Road, District Bilaspur Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh. 14

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh.

7. Dean, Pt. J.N.M. Medical Collage, Raipur, District Raipur Chhattisgarh.

---- Respondent WPC No. 994 of 2017

1. Anil Kumar Chauhan S/o T. R. Chouhan, Aged About 26 Years R/o. Qtr. No. E-200 K-2, Vihar H. T. P. S. Colony, Darri Korba, District Korba Chhattisgarh

2. Somee Chandrakar D/o. Chaman Lal Chandrakar, Aged About 25 Years R/o. Purana Rawan Bhata, Ward No. 12, Mahasamund, District Mahasamund Chhattisgarh

3. Naman Kashyap S/o Ayodhya Prasad Kashyap Aged About 23 Years R/o. 2nd Harse, Lane Behind New Life Hospital, Shanti Nagar, Ring Road No. 2, Bilaspur, District Bilaspur Chhattisgarh,

4. Akanksha Dewangan, Aged About 26 Years C. K. Dewangan, R/o. Mamta Nagar, New Khandelwal Colony, Rajnandgaon, District Rajnandgaon Chhattisgarh

5. Neha Gupta S/o Kailashnath Gupta, Aged About 27 Years R/o. Near Holycross Hospital, Kunkuri, District Jashpur Chhattisgarh,

6. Abhishek Prajapati S/o Mehnu Prajapati, Aged About 26 Years R/o. Near Moti Nagar, Kadariya Maszid, Raipur, District Raipur Chhattisgarh,

7. Ajeet Kumar S/o Ram Sevak Gupta, Aged About 25 Years R/o. C- 08, N T P C Township Sipat, Bilaspur, District Bilaspur Chhattisgarh,

8. Ghanendra Verma S/o Heeramani Verma, Aged About 25 Years R/o. Village Kokrel, Post Sapiya, District Janjgir Champa, Chhattisgarh.

9. Mithlesh Kumar Sahu S/o Ramesh Sahu, Aged About 26 Years 15 R/o. Village Penderwani, Post Kanwal, District Balod Chhattisgarh.

10. Shailendra Otty S/o L. S. Otty, Aged About 26 Years R/o. 2nd Battalion Sakari, District Bilaspur Chhattisgarh

11. Abhishek Patel S/o Nirakar Patel, Aged About 25 Years R/o. Patel Colony, Mouhapali, Kharsia, District Raigarh Chhattisgarh

12. Kalyani Shrivas S/o Liladhar Shrivas, Aged About 24 Years R/o. Kasdol, Sector- I, District- Balodabazar-Bhatapara, Chhattisgarh,

13. Akash Majumdar S/o B. Majumdar, Aged About 26 Years R/o. Dr. Akash Majundar, D N K Colony, Kali Mandir, Street, Kondagaon, Chhattisgarh

14. Priyanka Bhojwani, S/o Jawahar Lal Bhojwani, Aged About 25 Years R/o. Jhulewal Ward No. 13, Behind Nagar Palika Tilda Camp, District Raipur Chhattisgarh

15. Preeti Verma, D/o. Dharmendra Kumar Verma, Aged About 26 Years R/o. Sanjay Nagar, Jandha Road, Kurud, District Dhamtari Chhattisgarh

16. Mitali Tuwani D/o. Govind Tuwani, Aged About 25 Years R/o. Tuwani Medical Stores, Jawahar Market, Balod, District Balod Chhattisgarh

17. Geeta Painkara D/o. Shri Sundar Sai Paikara, Aged About 26 Years R/o. Village Bamba, Post Rasia, District Jashpur Chhattisgarh

18. Divya Gupta D/o. Dilip Kumar Gupta, Aged About 25 Years R/o. Kedarpur, Ambikapur, District Surguja, Chhattisgarh

19. Garima Patel D/o. Devram Patel, Aged About 25 Years R/o. C/o. Devram Patel, Kharkena, Post Salhe, Tahsil Dhabhara, District Janjgir Champa, Chhattisgarh.

20. Kavyesh Sahu, S/o Narsingh Sahu, Aged About 29 Years R/o. Sahu Sadan Ganjpara, Dhamdha, District Durg Chhattisgarh.,

21. Shikha Sahu S/o Haldhar Sahu, Aged About 24 Years Jai Jawan Chowk, Lane No. 2, Ravigram Telibandha, Raipur, District Raipur, Chhattisgarh

22. Vinita Gupta S/o Vinaya Kumar Gupta, Aged About 24 Years R/o. Jaibalaji Transport Main Road, Tapkara, District Jashpur Chhattisgarh

23. Pallavi Sahu D/o. Rupendra Kumar Sahu, Aged About 23 Years R/o. B- 6, Block- 2, C S P G C L Colony, Village Basantpur, District Janjgir Champa, Chhattisgarh., 16

24. Abhishek Kumar Gupta Aged About 26 Years R/o. Village Kansabel, Near State Bank, Church Road, Kansabel, District Jashpur Chhattisgarh

25. Reena Chakravarty D/o. S. Chakravarty, Aged About 25 Years R/o. Sonuvilla, Shri Vihar, New Sarkanda, Bengalipara, District Bilaspur Chhattisgarh

26. Roshan Lal Goyal S/o Pitambar Goyal, Aged About 25 Years R/o. Masturi, Near Tahsil Office, District Bilaspur Chhattisgarh,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

2. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh

3. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

4. Dean, Chhattisgarh Institute Of Medical Sciences, Bilaspur, District Bilaspur Chhattisgarh

---- Respondent WPC No. 995 of 2017

1. Geetanjali Sharma D/o Rajesh Sharma, Aged About 25 Years R/o. F-4/3, 209 G A D Housing Colony, Raipur, District Raipur Chhattisgarh

2. Soumitra Chakraborty S/o S.Chakraborty, Aged About 24 Years R/o E-89 Devendra Nagar Sector-1, Raipur Chhattigarh.

3. Jyotshna Kashibhatla D/o K. Sanyasi Rao, Aged About 23 Years R/o 9 Harshit Vihar Phase - 2, Mahoba Bazar, Raipur, District Raipur Chhattisgarh

4. Indrani Sidar D/o H. S. Sidar, Aged About 25 Years R/o Raigarh Road, Nawapara, Post Gharghoda, District Raigarh Chhattisgarh

5. Deepak Kumar Sinha S/o Santosh Kumar Sinha, Aged About 26 Years R/o Qtr. No. C / 84, Urjanagar, Gevra Project, District Korba Chhattisgarh

6. Divya Pandey D/o Ashok Kumar Pandey, Aged About 23 Years 17 R/o 21-22, Gole Market, Vaishali Nagar, Bhilai, District - Durg Chhattisgarh

7. Jyoti Sonwani D/o G. P. Sonwani, Aged About 24 Years R/o Qtr. No. 40, Har Shrinagar Colony, R. K. Nagar, Bilaspur, District Bilaspur Chhattisgarh,

8. Hamesh Kumar Sahu S/o Ghanshyam Sahu, Aged About 27 Years R/o H. N. D/32, Sector - 2, Devendra Nagar, Raipur, District Raipur Chhattisgarh

9. Charu Priya D/o Shri R. R. Thakur, Aged About 25 Years R/o Amapara, Balod, District Balod Chhattisgarh

10. Vikas Kumar Sahu, S/o Rajkumar Sahu, Aged About 24 Years R/o Near Laxmi Niwas, Gokulpur, Rudri Road, Dhamtari, District

- Dhamtari Chhattisgarh

11. Amit Kumar Banjare S/o J. L. Banjare, Aged About 24 Years R/o Village And Post Chhachhanpairya, Tahsil Abhanpur, District Raipur Chhattisgarh

12. Souravraj Singh S/o Siteshwar Prasad Singh, Aged About 23 Years R/o Kumharpara Maitri Sangha Gali, Jagdalpur Bastar,

13. Neel Madhav Gavel S/o N.L. Gavel, Aged About 25 Years R/o Samta Colony, Magarpara, Bilaspur, District - Bilaspur Chhattisgarh

14. Durgesh Kumar Verma S/o T. R. Verma, Aged About 26 Years R/o Village Kirna, Post Tandwa Baikunth, Block Tilda, District - Raipur Chhattisgarh

15. Bharat Lal Sahu S/o Janak Ram Sahu, Aged About 25 Years R/o Fataz Bara, Gandhi Chowk, Juna Bilaspur, District Bilaspur Chhattisgarh

16. Krishna Kumar Sahu S/o Shiv Charan Prasad, Aged About 25 Years R/o Village And Post Kasara, District Koriya Chhattisgarh.

17. Rahul Thakur S/o Basant Thakur, Aged About 25 Years R/o H.No. 113, Keshkal, District Kondagaon Chhattisgarh, District :

Kondagaon, Chhattisgarh

18. Saurabh Singh S/o S. Singh, Aged About 24 Years R/o Ward No. 10, Shankar Nagar, Gaura Chowk, Durg, District - Durg Chhattisgarh,

19. Devendra Kumar Bharati S/o Salik Ram, Aged About 26 Years R/o Village Nayakboadha, Post Abhanpur, Raipur, District - Raipur Chhattisgarh

20. Priyanka Khatri D/o Aaidan Khatri, Aged About 24 Years R/o Khatu Kirana Store, Mahamaya Road, Lormi, District - Mungeli 18 Chhattisgarh

21. Ankita Agrawal D/o Ajay Kumar Agrawal, Aged About 24 Years R/o Jan Nayak Bhawan, Agrasen Marg, Near Dani Para, Raigarh, District Raigarh Chhattisgarh

22. Nutan Sahu D/o K. P. Sahu, Aged About 25 Years R/o Shaheed Veer Nagar Singh Road, Sanjay Nagar Kurud, District - Dhamtari Chhattisgarh

23. Deepika Narwariya D/o R. B. B. Narwariya, Aged About 25 Years R/o Superintendent Officer, Lalpur Nursery, Tahsil Gaurela, Pendra Road, District - Bilaspur Chhattisgarh

24. Nidhi Kashyap D/o P. K. Kashyap, Aged About 24 Years R/o Qtr. No. D L - 2, New Chandela Colony, Near Shiv Mandir, Agyey Nagar, Bilaspur, District Bilaspur Chhattisgarh

25. Diwakar Kumar Bhuarya S/o Bhagwan Say Bhuarya, Aged About 25 Years R/o Village Garratola, Post Mahud Machandur, Tahsil Ambagarh Chowki, District Rajnandgaon Chhattisgarh,

26. Vashelna Chaturvij D/o P. R. Chaturvij, Aged About 25 Years R/o Atr. No. 2/13, P And T Colony, Byran Bazar, Raipur, District - Raipur Chhattisgarh,

27. Aishwarya Prakash D/o Satya Prakash Pandey, Aged About 23 Years R/o NRB-032, Action Area D-3, DLF Neights, Rajashoot, NE Town, Kolkota West Bengal, District : Kolkata, West Bengal

28. Mamta Verma D/o Pitamber Verma, Aged About 25 Years R/o 174/C, Ruwabandha Sector, Bhilai Nagar, Durg, District - Durg Chhattisgarh

29. Jitesh Soni S/o Bharat Lal Soni, Aged About 26 Years R/o Village Sihod, Post Bhakhara, Tahsil Kurud, District - Dhamtari Chhattisgarh,

30. Deepika Thakur D/o Shri Basant Thakur, Aged About 24 Years R/o H. No. 146, Surdarnagar, Keshkal, District - Kondagaon Chhattisgarh

31. Khushwant Singh Sarthi S/o Dashrath Sarthi, Aged About 24 Years R/o Village And Post Pathalgaon, District - Jashpur Chhattisgarh

32. Gajendra Dewangan S/o Rishi Dewangan, Aged About 25 Years R/o Santoshi Nagar, Raipur, District - Raipur Chhattisgarh.,

33. Manoj Kumar S/o Shri Chhabi Lal, Aged About 26 Years R/o Qtr. No. 3/ C, Street No. 12, Zone - 1, Sector - 11, Bhilai, District - Durg, Chhattisgarh

34. Kameshwar Kesharwani S/o Bhagwan Prasad, Aged About 27 19 Years R/o Saraipali Road, Sarsiva, District - Balodabazar - Bhatapara Chhattisgarh

35. Kishor Kumar Paikara S/o Laxman Prasad, Aged About 26 Years R/o Village Kukrikona, Post Amakhona, P.S. Kasdol, District - Balodabazar - Bhatapara Chhattisgarh.

36. Indresh Yadav S/o Ramsukh Yadav, Aged About 26 Years R/o H. No.98, Lal Bagicha Khamban Badi, Dhamtari, District - Dhamtari Chhattisgarh

37. Maunya Sahu D/o Dayashankar Sahu, Aged About 25 Years R/o Main Road Hardibazar, District - Korba Chhattisgarh.

38. Deepak Kumar Patel S/o Suresh Kumar Patel, Aged About 25 Years R/o Suresh Enterprises, Ambikapur Road Pathalgaon, District - Jashpur, Chhattisgarh

39. Smriti Lakra, D/o June Sai Lakra, Aged About 26 Years R/o Near Ambedkar School, Adivasi Para, Subhash Nagar Bhagwanppur, Post Raghavpuri, Ambikapur, District - Surguja Chhattisgarh.,

40. Ajay Kumar S/o Bijendra Prasad, Aged About 26 Years R/o Ramanuj Nagar, District Surajpur Chhattisgarh

41. Suraj Kumar Sahu S/o Ram Gopal Sahu, Aged About 24 Years R/o Singhaori, Bemetara, Raipur, District - Raipur Chhattisgarh,

42. Suresh Kumar Rajwade S/o Dubraj Rajwade, Aged About 26 Years R/o. Village And Post Dumariya, District Koriya Chhattisgarh,

43. Bodhan Singh Parte S/o Ramcharan Parte, Aged About 24 Years R/o. Village Sontara, Post Baijalpur, District Kabeerdham Chhattisgarh

44. Sushant Sahu S/o Shyam Sundar Sahu, Aged About 28 Years R/o. 159, Bus Stand Dani Kundi, Bilaspur, District Bilaspur Chhattisgarh

45. Khagdev Ram S/o Lakhan Lal, Aged About 25 Years R/o. Baiharsani, Bemetara, Raipur, District Raipur, Chhattisgarh,

46. Ritu Bajaj D/o. Dayal Das Bajaj, Aged About 26 Years R/o. Brahm Kunj, Kailash Nagar, Rajnandgaon, Chhattisgarh.,

47. Siddharth Saurabh Narang S/o G. R. Narang, Aged About 26 Years R/o. Ranau Maidau, Tahsil Dabhara, District Janjgir Champa Chhattisgarh,

48. Rigved Aush Singheol S/o Lavkush Singheol, Aged About 24 Years R/o. Qtr. No. 12/2 V, Harna Bandha Road, Shikshak Nagar Durg, District Durg Chhattisgarh 20

49. Tanmay Motiwala S/o Yogendra Motiwala, Aged About 23 Years R/o. Vrindanagar Colony, Near Kali Badi School, Jagdalpur Chhattisgarh

50. Ajay Kumar Jangade S/o D. R. Jangade, Aged About 22 Years R/o. Block No. 27 C, Street No. 2, Sector 2, Bhilai, District Durg Chhattisgarh

51. Prema Choudhary S/o K. R. Choudhary, Aged About 26 Years R/o. Chandani Chowk, Main Road Sambalpuri, Tahsil Bhanupratapur, District Kanker Chhattisgarh

52. Saurabh Soni S/o Vinod Soni Aged About 26 Years R/o. Main Road, Bus Stand Baloda, District Janjgir Champa Chhattisgarh,

53. Kamal Kant Sahu, S/o Punaram Sahu, Aged About 26 Years R/o Post Lauda, Tahsil Pathariya, District Mungeli Chhattisgarh,

54. Kamlesh Satyapal, S/o Naresh Satyapal, Aged About 25 Years R/o. House No. 311/1, Ambedkar Ward, Raipur Road, Mungeli, District Mungeli Chhattisgarh,

55. Kalpana Kaushik D/o. Ghanshyam Kaushik, Aged About 27 Years R/o. Village Dagori, Tahsil Bilha, Bilaspur, District Bilaspur Chhattisgarh

56. Bharti Sahu, D/o. D. S. Sahu, Aged About 26 Years R/o. Qtr. No. 23/ A, Street No. 4, Sector 2, Bhilai, District Durg Chhattisgarh.,

57. Durga Sahu, D/o. Loknath Sahu, Aged About 25 Years R/o. Qtr. No. 6/ F, Street No. 9, Sector- 6, Bhilai, District Durg Chhattisgarh

58. Neha Patel D/o. Kaushal Prasad Patel, Aged About 25 Years R/o. R-28/1, Block Colony Sarangarh, District Raigarh Chhattisgarh

59. Sangam Lal Swain S/o Kaviraj Swain, Aged About 27 Years R/o. Village Post Baloda, Tahsil Saraipali, District Mahasamund Chhattisgarh

60. Bhupendra Sonkar S/o Udhoram Sonkar, Aged About 26 Years R/o. Nayapara, Mahatma Gandhi Ward, Dhamtari, District Dhamtari Chhattisgarh

61. Saurabh Xalxo S/o Johnson Xalxo, Aged About 26 Years R/o. R. N. T. Lane, Hemu Nagar, Bilaspur, District Bilaspur Chhattisgarh,

62. Rajshree Verma D/o. R. S. Verma, Aged About 26 Years R/o. Near Radha Krishna Mandir, Subhash Chowk Bhilai, District Durg Chhattisgarh

63. Nanad Kumar Gupta S/o Surendra Prasad Gupta, Aged About 26 Years R/o. Village And Post Chaki, Ramanujganj, District 21 Balrampur Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

2. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh,

3. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

4. Dean, Pt. J. N. M. Medical Collage, Raipur, District Raipur Chhattisgarh,

---- Respondent WPC No. 1001 of 2017  Darwin Deissuza S/o Milap Das Dohare, Aged About 26 Years R/o Mahamaya Trader Lane, Near Reliance Tower, Ushlapur, Bilaspur, District Bilaspur Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

2. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh

3. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

4. Dean, Chhattisgarh Institute Of Medical Sciences, Bilaspur, District Bilaspur Chhattisgarh.

---- Respondent WPC No. 1058 of 2018

1. Yogesh Bariha S/o Shri Phagulal Bariha Aged 31 Years R/o 22 Village Birandabari Basna District Mahasamund Chhattisgarh.

2. Harish Shriwas S/o Shri Harilal Shriwas Aged 29 Years R/o B/7 , Bank Colony, Banki Mogra , Korba , District Korba Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department , Mantralaya Mahanadi Bhawan Naya Raipur District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary Law And Legislative Department Mantralaya Mahanadi Bhawan Naya Raipur District Raipur Chhattisgarh.

3. Union Of India Through Its Secretary Ministry Of Health And Family Welfare Nirman Bhawan New Delhi - 110002

4. Medical Council Of India Through Its Secretary, Pocket 14 , Phase - 1 Sector 8, Dwarka, New Delhi - 110077

5. Director, Medical Education, Old Nurshes Hostel , Raipur District Raipur Chhattisgarh

6. Registrar , Ayush And Health Sciences University Of Chhattisgarh Raipur District Raipur Chhattisgarh.

7. Dean Chhattisgarh Institute Of Medical Sciences ( C I M S ) Bilaspur District Bilaspur Chhattisgarh., District : Bilaspur, Chhattisgarh

---- Respondent WPC No. 1107 of 2018  Mayank Goyal S/o Shri Rajesh Goyal, Aged About 24 Years R/o Goyal Automobiles, Raipur Road, Tehsil And District Dhamtari Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgtarh Through Secretary Department Of Health And Family Welfare, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi - 110002. 23

3. Medical Council Of India, Pocket - 14, Phase -1, Sector 8, Dwarka, New Delhi, Delhi 110077

4. Directorate Of Medical Education, Chhattisgarh.

5. Vyavasayik Pariksha Mandal, Sector 19, Kotara Bhantha, Naya Raipur, Chhattisgarh 492101

6. Pt. Jawahar Lal Nehru Memorial Medical College, Raipur Chhattisgarh., District : Raipur, Chhattisgarh

7. Pt. Deendayal Upadhyay Memorial Health Sciences And Ayush University Of Chhattisgarh, Raipur Chhattisgarh.

---- Respondent WPC No. 1108 of 2018

1. Prateesh Kumar Sahu S/o Shri Shiv Kumar Sahu Aged About 25 Years R/o Post Office Ward , Ama Talab Road , Near Munna Kirana Store , Tahsil And District Dhamtari Chhattisgarh.

2. Surendra Kumar Dewangan S/o Shri Ramji Lal Dewangan Aged About 28 Years Behind Deepak Niwas , Village And Post Sonthi , Sakti District Janjgir Champa Chhattisgarh.

3. Yashwant Soni, S/o Shri Sudarshan Soni Aged About 26 Years R/o Tilak Nagar , Chantapara , Behind Mahadev Sweets , Tehsil And District Bilaspur Chhattisgarh

4. Neelima Singh D/o Shri G. S. Dhruwe , Aged About 25 Years R/o 48/508, Ward No. 48, Mata Choura Road , Daihanpara , Sarkanda , Tehsil And District Bilaspur Chhattisgarh

5. Rajesh Kumar S/o Shri Chandrashekhar Nagdeo Aged About 27 Years R/o House No. 205 , Geetanjali City , Phase - II , Bahtarai Road Tehsil And District Bilaspur Chhattisgarh.

6. Arun Kumar Kothari S/o Shri Shankar Lal Kothari Aged About 26 Years R/o Village And Post Mohala , Tehsil Mohala , District Rajnandgaon Chhattisgarh.

7. Sanjay Kant S/o Shri Rajani Kant Aged About 24 Years R/o Village Balsi, Post Kundudhar , Tehsil Saraipali District Mahasamund Chhattisgarh.

8. Deepshikha Lakra , D/o Shri Sunil Lakra Aged About 24 Years R/o B- 47 , Rajnagar Colliery , Near Post Office , Rajnagar , District Amuppur ( M. P. )

9. Shashank Jagrit S/o Shri Ishwar Singh Jagrit , Aged About 23 Years R/o Muktagiri Colony , Behind Barfani Mandir , 24 Rajnandgaon Tehsil And District Rajnandgaon Chhattisgarh.,

10. Kritika Xess Do Shri Fabian Xess Aged About 24 Years R/o MIG - 05, Housing Board Colony Near Boirdadir , Raigarh Stadium Raigarh Tehsil And District Raigarh Chhattisgarh.

11. Nishant Ramteke S/o S. R. Ramteke Aged About 24 Years R/o Ambedkar Chowk , Ambagarh Chowki Rajnandgaon District Rajnandgaon Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through Secretary Department Of Health And Family Welfare Mantralaya Mahanadi Bhawan Naya Raipur District Raipur Chhattisgarh.

2. Union Of India , Through Its Secretary Ministry Of Health And Family Welfare Nirman Bhawan New Delhi - 110002

3. Medical Council Of India Pocket - 14 , Phase - 1 , Sector 8 , Dwarka, New Delhi , Delhi 110077

4. Director Of Medical Education, Chhattisgarh.

5. Vyavasayik Pariksha Mandal , Sector 19, Kotara Bhantha, Naya Raipur Chhattisgarh 492101

6. Chhattisgarh Institute Of Medical Sciences , Gondpara , Gole Bazar , Bilaspur Chhattisgarh. 495009

---- Respondent WPC No. 1109 of 2018

1. Prachi Sharma D/o Shri Munendra Kumar Sharma, Aged About 25 Years R/o B-5, Tagore Nagar, (Shikshak Colony), Behind Green Garden Colony, Mangla, Tehsil And District Bilaspur Chhattisgarh.

2. Rajnish Gautam, S/o Shri Birendra Prasad Gautam, Aged About 25 Years R/o Village And Post Surajpur, Tehsil And District Surajpur Chhattisgarh

3. Sonal Chandrakar, D/o Shri Ashok Chandrakar, Aged About 23 Years R/o Behind Old Malaria Office, Ward No. 29, BTI Road, Mahasamund, Tehsil And District Mahasamund Chhattisgarh.,

---- Petitioner Versus 25

1. State Of Chhattisgarh Through Secretary Department Of Health And Family Welfare, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.,

2. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

3. Medical Council Of India, Pocket-14, Phase-1, Sector 8, Dwarka, New Delhi, Delhi 110077

4. Directorate Of Medical Education, Chhattisgarh

5. Vyavasayik Pariksha Mandal, Sector 19, Kotara Bhantha, Naya Raipur, Chhattisgarh. 492101

6. Chhattisgarh Institute Of Medical Sciences, Gondpara, Gole Bazar, Bilaspur, Chhattisgarh. 495009

---- Respondent WPC No. 1127 of 2018

1. Kundan Jogi S/o Shri Kanchan Das Jogi, Aged About 25 Years R/o Plot 15, Ashish Nagar (West), Risali, Bhilai, Durg, District Durg Chhattisgarh

2. Bhupendra Kumar Dhruv, S/o Shri Yad Ram Dhruv, Aged 26 Years R/o Village Parsada (B), P.O. Bemcha, District Mahasamund Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahandi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi - 110002.

4. Medical Council Of India, Through Its Secretary, Pocket 14 Phase - 1, Sector - 8, Dwarka, New Delhi-110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of 26 Chhattisgarh, Raipur, District Raipur Chhattisgarh.

7. Dean, Pt. J.N.M. Medical College, Raipur, District Raipur Chhattisgarh.

---- Respondent WPC No. 1186 of 2018  Sandip Kumar Verma S/o Shri Raju Singh Verma Aged About 28 Years R/o Village Kestara , Post Office Sambalpur , Block Nawagarh , Tahsil And District Bemetara Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through Secretary Department Of Health And Family Welfare Mantralaya, Mahanadi Bhawan, Naya Raipur District Raipur Chhattisgarh.

2. Union Of India Through Its Secretary , Ministry Of Health And Family Welfare Nirman Bhawan New Delhi - 110002

3. Medical Council Of India , Pocket - 14, Phase -1, Sector 8, Dwarka, New Delhi, Delhi 110077

4. Directorate Of Medical Education , Chhattisgarh Raipur Chhattisgarh.,

5. Vyavasayik Pariksha Mandal Sector - 19 Kotara Bhantha , Naya Raipur , Chhattisgarh 492101

6. Chhattisgarh Institute Of Medical Sciences , Gondpara , Gole Bazar , Bilaspur Chhattisgarh. 495009---- Respondent WPC No. 1310 of 2018  Neeta Kujur D/o Shri Helarius Kujurkanchan, Aged 24 Years R/o Friends Colony, Mowa, Raipur, District Raipur Chhattisgarh.,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh. 27

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase-1, Sector 8, Dwarka, New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh.

7. Dean, Pt. J.N.M. Medical Collage, Raipur, District Raipur Chhattisgarh.

---- Respondent WPC No. 1318 of 2017

1. Shahjad Khan S/o Shri Usman Khan, Aged 26 Years R/o Batunga, Paraspani, Chirmiri, District Koriya Chhattisgarh

2. Sonal Goyal D/o Shri Rakesh Goyal, Aged 25 Years R/o Durga Saree House, Ring Road, Bowripara, Ambikapur, District Surguja Chhattisgarh

3. Anjali Goyal, D/o Shri Anup Kumar Aged About 24 Years R/o Old Bus Stand, Bajranh Nagar, Takhatpur, District Bilaspur Chhattisgarh

4. Yashika Uikey, D/o. Shri P. N. Singh Uikey, Aged About 24 Years R/o G A/1- E.A.C. Colony, Ravi Nagar, Near Collectorate, Ghadi Chowk, Raipur, District Raipur Chhattisgarh

5. Anjali, D/o Shri Anup Kumar, Aged About 24 Years R/o Quarter No. 6/ A, St No. 49, Zone Il, Subhash Market, Khursipara, Bhilai, District Durg Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through Secretary Department Of Health And Family Welfare, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

2. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002 28

3. Medical Council Of India, Pocket- 14, Phase- 1, Sector- 8, Dwarka, New Delhi, Delhi 110077

4. Director, Directorate Of Medical Education, Old Nurses Hostel, D K S Bhawan Parisar, Raipur Chhattisgarh

5. Chhattisgarh Vyavasayik Pariksha Mandal (C.G. Vyaapam), Sector 19, Kotara Bhantha, Naya Raipur, Chhattisgarh Through Its Secretary

6. Dean, Chhattisgarh Institute Of Medical Sciences, Gond Para, Gole Bazar, Bilaspur Chhattisgarh

7. Registrar, Ayush And Health Sciences University Of Chhattisgarh, G.E. Road, Raipur, District Raipur Chhattisgarh, District : Raipur, Chhattisgarh

---- Respondent WPC No. 1321 of 2017  Priyanka Maheshwar S/o Shri Santlal Maheshwar, Aged About 26 Years R/o Kailash Nagar, Birgaon, Raipur, District Raipur Chhattisgarh,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

3. Director Of Medical Education Chhattisgarh, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh

4. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

5. Dean, Pt. J. N. M. Medical Collage, Raipur, District Raipur Chhattisgarh

---- Respondent WPC No. 1495 of 2018 29  Rajendra Kumar Nishad S/o Shri Amrit Lal Nishad Aged About 27 Years R/o Village Pathalgaon, District Jashpur Chhattisgarh,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

2. State Of Chhattisgarh Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

3. Union Of India, Through It's Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh Raipur, District Raipur Chhattisgarh

7. Dean, Pt. J.N.M. Medical Collage Raipur, District Raipur Chhattisgarh

---- Respondent WPC No. 1547 of 2018  Nisha Sahu D/o Shri Chhabilal Sahu, Aged About 28 Years R/o C/o House No. 107, Ward No. 13, Teacher's Colony Abhanpur, District- Raipur, Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through Secretary, Department Of Health And Family Welfare, Mantralaya, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi- 110002

3. Medical Council Of India, Pocket-14, Phase1, Sector 8, Dwarka, New Delhi, Delhi 110077 30

4. Directorate Of Medical Education, Chhattisgarh, Raipur (CG)

5. Vyavasayik Pariksha Mandal, Sector, 19, Kotara Bhantha, Naya Raipur, Chhattisgarh. 492101.

6. Chhattisgarh Institute Of Medical Sciences, Gondpara, Gole Bazar, Bilaspur, Chhattisgarh. 495009

---- Respondent WPC No. 1555 of 2018  Navdeep Kumar S/o Shri Tek Ram Aged 24 Years R/o Village Vatgan Than, Tahsil Palari District- Balodabazar- Bhatapara, Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department Mantralaya, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District- Raipur, Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare Nirman Bhawan, New Delhi. 110002.

4. Medical Council Of India, Through Its Secretary, Pocket, 14 Phase- 1 Sector 8, Dwarka, New Delhi- 110077.

5. Director Medical Education, Old Nurshes Hostel, Raipur, District- Raipur, Chhattisgarh.,

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur, Chhattisgarh.

7. Dean, Chhattisgarh Institute Of Medical Science (CIMS), Bilaspur, District- Bilaspur, Chhattisgarh.

---- Respondent WPC No. 1583 of 2018  Sheikh Sahil Sharif S/o Shri Sheikh Usman Sharif, Aged About 26 Years R/o Alfa Printers, Byron Bazar, Raipur Chhattisgarh., 31

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh.

7. Dean, Pt. J.N.M. Medical Collage, Raipur, District Raipur Chhattisgarh., District : Raipur, Chhattisgarh

---- Respondent WPC No. 1588 of 2018

1. Bushra Khan D/o Shri A.H. Khan, Aged About 25 Years

2. Azra Khan D/o Shri A.H. Khan, Aged About 25 Years Both are R/o Quarter No. B/95, Vasant Vihar Colony, S.E.C.L. (South Eastern Coal Fields Limited), Seepat Road, Bilaspur, District Bilaspur (Chhattisgarh)

---- Petitioner Versus

1. State Of Chhattigarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And 32 Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

7. Dean, Chhattisgarh Institute Of Medical Sciences (CIMS), Bilaspur, District Bilaspur Chhattisgarh.

---- Respondent WPC No. 1593 of 2018  Kishor Kumar Patel S/o Shri Mohan Lal Patel, Aged About 29 Years R/o Village Charbhatha, Post Lendhra, District Raigarh Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi - 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase - 1, Sector 8, Dwarka, New Delhi - 110077.

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh.

7. Dean, Chhattisgarh Institute Of Medical Sciences (CIMS), Bilaspur, District Bilaspur Chhattisgarh.

---- Respondent 33 WPC No. 1612 of 2017  Yashwant Kumar Chandra S/o Shri Bharat Lal Chandra, Aged About 28 Years R/o C. S. E. B. Colony, Near Barpali Chouk, Champa, District Janjgir- Champa Chhattisgarh., Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase- 1, Sector 8, Dwarka, New Delhi- 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

7. Dean, Pt. J. N. M. Medical Collage, Raipur, District Raipur Chhattisgarh

---- Respondent WPC No. 1624 of 2017

1. Kinshuk Sarbhai S/o Dr. Kavindra Prasad Sarbhai, Aged About 25 Years R/o Sarbhai Poly Clinic, Mahadeo Ghat Road, Dagania Raipur, District Raipur Chhattisgarh

2. Bimlesh Kumar Dhruv, S/o Pardeshi Ram Dhruv, Aged About 30 Years R/o Jai Shri Hanuman Nagar, Boria Road, Sundar Nagar Raipur, District Raipur Chhattisgarh

3. Sanjita Pal D/o Kartik Chandra Pal, Aged About 24 Years R/o Qtr. No. 993, Annapurna Omdham Colony, Mana Camp Raipur, District Raipur Chhattisgarh 34

4. Manish Agrawal S/o Santosh Kumar, Aged About 28 Years R/o Railway Banglapara, Kotra Road, Raigarh, District Raigarh Chhattisgarh

5. Richa Agrawal, D/o Late Shri Suresh Agrawal, Aged About 23 Years R/o H. N. 33/25, Near Mama Bhanja Talab, Tikrapara, Bilaspur, District Bilaspur Chhattisgarh

6. Pradeep Kumar Jaiswal, S/o Tula Ram Jaiswal, Aged About 27 Years R/o Village Kodwamaghat, Post Dongaria, Lormi, District Mungeli Chhattisgarh,

7. Ruchi Shukla, D/o Rajkumar Shukla, Aged About 23 Years R/o House No. 6, Ward No. 5, Chandia, District Umaria Madhya Pradesh Pin 484660.

8. Chandra Prakash S/o Radhe Lal Mahilange, Aged About 28 Years R/o Village Mohrenga, Post Mohrenga, District Bemetara Chhattisgarh

9. Khushbu Dewangan, D/o Yashwant Dewangan, Aged About 26 Years R/o Neeraj Kunj, Near Transformer, Ramji Yadavs Street, Hari Nagar Kutulbod, District Durg Chhattisgarh

10. Sangeeta Bharati, D/o Shyamlal, Aged About 23 Years R/o Kumda Basti, P. O. Gangikot, District Surajpur Chhattisgarh,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Health And Family Welfare, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh

2. Medical Council Of India, Through Its Secretary, Pocket- 14, Phase- 1, Sector- 8, Dwarka, New Delhi, Delhi 110077

3. Director, Directorate Of Medical Education, Old Nurses Hostel, Raipur, District Raipur Chhattisgarh

4. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

5. Dean, Pt. J. N. M. Medical Collage, Raipur, District Raipur Chhattisgarh

---- Respondent WPC No. 1625 of 2017

1. Niraj Tiwari S/o Kamlesh Kumar Tiwari, Aged About 26 Years 35 R/o Ganga Nagar, Sector- 2, Mangla Road Bilaspur, District Bilaspur Chhattisgarh

2. Nisha Gupta, D/o Shri Rakshapal Gupta, Aged About 24 Years R/o 1909 Behind Shahnai Garden, Rohinipuram, District Raipur Chhattisgarh

3. Neeraj Kumar Paikra, S/o Shri Harn Singh, Aged About 23 Years R/o Nehru Nagar Butari, Post Dipka, District Korba Chhattisgarh

4. Neha Uike D/o Shri Om Prakash Uike, Aged About 25 Years R/o 142/113, Near Naturopathy Hospital, Vidyut Nagar, Durg, District Durg Chhattisgarh,

5. Uttam Kumar Singh, S/o Rajendra Kumar Singh, Aged About 25 Years R/o Bazaar Chowk, Sorga, District Koriya Chhattisgarh,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Health And Family Welfare, Mahanadi Bhavan Mantralaya, Naya Raipur, District Raipur Chhattisgarh,

2. Medical Council Of India, Through Its Secretary, Pocket- 14, Phase- 1, Sector- 8, Dwarka, New Delhi, Delhi 110077

3. Director, Directorate Of Medical Education, Old Nurses Hostel, Raipur, District Raipur Chhattisgarh

4. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

5. Dean, Pt. J. N. M. Medical Collage, Raipur, District Raipur Chhattisgarh

---- Respondent WPC No. 1627 of 2018  Priyanka Singh D/o Shri Achhelal Singh, Aged About 28 Years R/o Bouripara, Ambikapur, District Sarguja Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, 36 Naya Raipur, District Raipur Chhattisgarh.

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi - 110002

4. Medical Council Of India Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi - 110077.

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

7. Dean, Chhattisgarh Institute Of Medical Sciences (C.I.M.S.) Medical Collage, Bilaspur, District Bilaspur Chhattisgarh.

---- Respondent WPC No. 1737 of 2017

1. Omdutta Yadav S/o Shri Shivratri Prasad Yadav, Aged About 26 Years R/o Village Sukulpara, Kharod, Tehsil Pamgarh, P. O. Kharod, P. S. Shivrinarayan, District Janjgir Champa Chhattisgarh

2. Vipin Kumar Lahre S/o Shri Dwarika Prasad Lahre, R/o Village Paijaniya, P. O. Kotri, P. S. And Tehsil Lormi, District Mungeli Chhattisgarh.

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department Of Health And Family Welfare, Mahanadi Bhawan, Mantralaya, Naya Raipur, District Raipur Chhattisgarh

2. Medical Council Of India, Through Its Secretary, Pocket 14, Phase- 1, Sector 8, Dwarka, New Delhi- 110077

3. Director, Directorate Of Medical Education, Old Nurses Hostel, Raipur, District Raipur Chhattisgarh.

4. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

5. Dean, Pt. J. N. M. Medical Collage, Raipur, District Raipur 37 Chhattisgarh.

---- Respondent WPC No. 1959 of 2018  Malati Bai D/o Shri Kiritram Aged About 26 Years R/o Jhakkadpur, Post Gala, Tahsil Pathalgaon, District Jashpur Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department Mantralaya Mahanadi Bhawan Naya Raipur District Raipur Chhattisgarh

2. State Of Chhattisgarh Through The Secretary, Law And Legislative Department Mantralaya, Mahanadi Bhawan Naya Raipur District Raipur Chhattisgarh.

3. Union Of India Through Its Secretary Ministry Of Health And Family Welfare Nirman Bhawan New Delhi 110002.

4. Medical Council Of India Through Its Secretary Pocket 14, Phase 1 Sector 8 Dwarka, New Delhi 110077

5. Director , Medical Education, Old Nurses Hostel , Raipur District Raipur Chhattisgarh

6. Registrar Ayush And Health Sciences, University Of Chhattisgarh, Raipur District Raipur Chhattisgarh.

7. Dean , Chhattisgarh Institute Of Medical Science ( C I M S ) Medical Collage Bilaspur District Bilaspur Chhattisgarh.,

---- Respondent WPC No. 1964 of 2017  Shoeb Khan S/o Mr. Javed Anwar Aged About 23 Years R/o House No. 19, Near East Gate, R.K.C. Campus, G.E. Road, Raipur, Chhattisgarh

---- Petitioner Versus 38

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi- 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase-1, Sector 8, Dwarka, New Delhi- 110077

5. Director Medical Education, Old Nurshes Hostel, Raipur District : Raipur, Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur, Chhattisgarh

7. Dean, Lt. B.R.K. Memorial Medical Collage, Jagdalpur, Chhattisgarh

---- Respondent WPC No. 2421 of 2017  Ankita Kapoor D/o Mr.Kamal Kapoor, Aged About 24 Years R/o Jarhabhata Bilaspur, District Bilaspur Chhattisgarh.,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantrayala, Mahanadi Bhawan, Naya Raipur, District. Raipur Chhattisgarh

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase- 1, Sector 8, Dwarika New Delhi 110077

5. Director, Medical Education, Old Nurses Hostel, Raipur District Raipur Chhattisgarh 39

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

7. Dean, Lt. B. R. K. Memorial Medical College, Jagdalpur Chhattisgarh.

---- Respondent WPC No. 2559 of 2017  Dr. Swati Chandrawanshi D/o Naresh Chandrawanshi, Aged About 27 Years R/o Mathpara, Kawardha, District Kabirdham Chhattisgarh,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Department of Health And Family Welfare, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

2. Director, Medical Education, Old Nurses Hostel, Raipur, District Raipur Chhattisgarh

3. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

4. Dean, Lt. B. R. Kashyap Memorial Government Medical College, Dimrapal, Jagdalpur, District Bastar Chhattisgarh.

---- Respondent WPC No. 2774 of 2017  Siddharth Kumar S/o Shri Banshi Lal, Aged 24 Years R/o Village Manikpur, District Korba Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantrayala, Mahanadi Bhawan, Naya Raipur District Raipur Chhattisgarh.

2. State Of Chhattisgarh Through The Secretary, Law And Legislative Department, Mantrayala, Mahanadi Bhawan, Naya Raipur District Raipur Chhattisgarh.

40

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur District Raipur Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh.

7. Dean, Lt. B. R. K. Memorial Medical Collage, Jagdalpur Chhattisgarh.

---- Respondent WPC No. 2915 of 2017  Dipmala Singh Bais D/o Shri Madan Singh Bais Kamal, Aged About 26 Years R/o Purani Basti, Gandhi Bhawan, Akaltara, District Janjgir- Champa, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi, 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi, 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur, Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur, Chhattisgarh

7. Dean, Lt. B. R. K. Memorial Medical College, Jagdalpur, Chhattisgarh

---- Respondent 41 WPC No. 2924 of 2017  Manisha Baxla D/o Shri Barnabas Baxla Aged About 26 Years R/o Savitri Nagar, Kotra Raod, Raigarh District Raigarh Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur Chhattisgarh.,

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002.

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase- 1, Sector 8, Dwarka, New Delhi- 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur Chhattisgarh

7. Dean, Lt. B. R. K. Memorial Medical College, Jagdalpur Chhattisgarh

---- Respondent WPC No. 2937 of 2017  Seema Tigga D/o Shri Ruben Singh Tigga, Aged 25 Years R/o Behind Panjab Garden, Bhagwanpur, Ambikapur, District Sarguja, Chhattisgarh,

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh 42

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh,

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077,

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur, Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur, Chhattisgarh

7. Dean, Lt. B.R.K. Memorial Medical Collage, Jagdalpur, Chhattisgarh

---- Respondent WPC No. 3095 of 2017

1. Namish Kumar S/o Shri J.P.Banjare, Aged About 29 Years R/o E- 204 Anandpuram Phase-I, Kohka Supela, Durg, District Durg, Chhattisgarh

2. Shaleen Suraj S/o Shri Uttam Kumar Suraj, Aged About 25 Years R/o B-605 Avinash Pearl Apartments, Avanti Vihar, Raipur, District Raipur, Chhattisgarh

3. Kundan Lal Swarnkar S/o Shri Harishankar Swarnkar, Aged About 26 Years R/o Teacher Colony Tilda, Ward No.18, Raipur, District Raipur, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077 43

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur, Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur, Chhattisgarh

7. Dean, Chhattisgarh Institute Of Medical Sciences (C I M S), Bilaspur, District Bilaspur, Chhattisgarh

---- Respondent WPC No. 3096 of 2017

1. Kshitij Singh Thakur S/o Shri Gopendra Singh Thakur Aged About 24 Years R/o L I G 462 , Padmanabhpur Durg District Durg Chhattisgarh

2. P. Harish Kumar, S/o Shri P. Sambashiv, Aged About 27 Years R/o Main Road Cherpalli, Tahsil Bhopalpatnam, District Bijapur, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh.

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi, 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi, 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur, Chhattisgarh.

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur, Chhattisgarh., District :

Raipur, Chhattisgarh

7. Dean, Chhattisgarh Institute Of Medical Sciences C I M S , Bilaspur, District Bilaspur, Chhattisgarh

---- Respondent 44 WPC No. 3115 of 2017

1. Sumit Bhagat S/o Shri Paras Nath Ram Bhagat, Aged About 27 Years R/o Namnakala, Ambikapur, District Sarguja, Chhattisgarh

2. Nand Kishor Tandan S/o Shri Chhotu Lal Tandan, Aged 27 Years R/o Village Makkatola, Post Lalbahadur Nagar, Rajnandgaon, District Rajnandgaon, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary, Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh

2. State Of Chhattisgarh, Through The Secretary, Law And Legislative Department, Mantralaya, Mahanadi Bhawan, Naya Raipur, District Raipur, Chhattisgarh

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase 1, Sector 8, Dwarka, New Delhi 110077

5. Director, Medical Education, Old Nurshes Hostel, Raipur, District Raipur, Chhattisgarh

6. Registrar, Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur, Chhattisgarh

7. Dean, Chhattisgarh Institute Of Medical Sciences (C I M S), Bilaspur, District Bilaspur, Chhattisgarh

---- Respondent WPC No. 3411 of 2017  Prakhar Patanwar S/o Shri Vidyasagar Patanwar Aged About 26 Years Kapil Nagar Sarkanda, Police Station Sarkanda, Tahsil And District Bilaspur, Chhattisgarh

---- Petitioner Versus

1. State Of Chhattisgarh Through The Secretary , Health And Family Welfare Department, Mantralaya, Mahanadi Bhawan, 45 New Raipur, District Raipur, Chhattisgarh.

2. The Secretary, Law And Legislative Department, Government Of Chhattisgarh, Mahanadi Bhawan, New Raipur, District Raipur, Chhattisgarh

3. Union Of India, Through Its Secretary, Ministry Of Health And Family Welfare, Nirman Bhawan, New Delhi, 110002

4. Medical Council Of India, Through Its Secretary, Pocket 14, Phase-1, Sector- 8, Dwarka, New Delhi- 110077

5. Director, Medical Education, Old Nurses Hostel, Raipur, District Raipur, Chhattisgarh.

6. Registrar Ayush And Health Sciences University Of Chhattisgarh, Raipur, District Raipur, Chhattisgarh.

7. Dean Chhattisgarh Institute Of Medical Sciences (C I M S) , Bilaspur, Chhattisgarh

---- Respondent For Respective Petitioners Mrs. Meena Shastri, Mr. Shreyanka Nandy,Mr. Kapil Maini, Mr. Dashrath Kushwaha and Ms. Shriya Mishra Advocates For Respective Respondents Mr. Prafull Bharat, Additional Advocate General, Mr. NK Vyas, Mr. R.S. Marhas, Dr. Saurabh Pandey, Mr. Vaibhav P. Shukla, Advocates Order On Board Hon'ble Shri Ajay Kumar Tripathi, Chief Justice Hon'ble Shri Justice Prashant Kumar Mishra Per, Ajay Kumar Tripathi, Chief Justice 6/8/2018

1. Heard.

2. In these batch of Writ Petitions, the common attack is directed against Rule 11 (1), (2), (3), (7) and (10) of the Chhattisgarh 46 Medical, Dental, Physiotherapy Graduation Entrance Examination Rules, 2011 (in short "the Rules, 2011") as well as Chhattisgarh Medical, Dental, Physiotherapy Graduation Entrance Examination Rules, 2012 (for short "the Rules, 2012").

3. The petitioners want the Rule to be struck down as null and void being unconstitutional, if not arbitrary.

4. We reproduce hereunder the relevant rules (both in English & Hindi version), at the very outset, to understand why so many petitioners are before this Court and what is coming in their way after successful completion of MBBS Course :

"11. Bond for the Candidate taking admission in MBBS Course to serve under State Government -(1) It shall be mandatory for the student taking admission in MBBS Course that he/she has to serve as medical officer in Government Health Centre or in the Institution for a period of 2 years in rural areas as notified by Government, on successful completion of graduation course. This shall be abide mandatory for other courses.
e. Bond to serve under the Government:- At the time of admission the candidate has to submit a bond in prescribed proforma that he/she is agree with the provisions of Rule 11(1) and if he/she opts for a option not to work under government then apart from the bond amount as mentioned in Rule 11(3) he/she will deposit the entire amount of any stipend/scholarship having paid to him/her during the period of his/her study by the State Government. Only after the deposition of entire payable amount by him/her, the candidate 47 shall be issued with No-objection Certificate as prescribed. (3) Amount of Bond- The amount of Bond for the Candidate of unreserved category is of Rs.5,00,000/- and for the students of reserved category and the bond amount is Rs.3,00,000/- has to be paid.
                       xxx    xxx     xxx


(7)    After fulfilling the service term as per rule 11 (1) or

after depositing the entire payable amount as per rule 11(3) as the case may be, (depending on the option taken by candidate), the commissioner shall issue No-objection Certificate to the candidate that provisions of rule 11(1).
                       xxx    xxx     xxx


(9)    Penalty for non-compliance of Rule 11(1):- It any

candidate opts to serve under the government and found guilty of non-compliance of Rule 11(1) then apart from the entire amount of Bond as mentioned in Rule 11(3), the recovery of entire amount of any scholar ship paid to him/her during the period of the course of his/her study by State Government or the recovery of entire amount of pay paid to him/her shall be made as dues of land-Revenue from the candidate. The No Objection Certificate as mentioned in Rule 11(7) shall not be given to such candidate unless the entire payable amount has been recovered."
"11- jkT; 'kklu ds v/khu lsok djus gsrq ,e-ch-ch-,l- ikB~;Øe esa izos'k ysus okys vH;FkhZ gsrq ca/ki= ¼ckW.M½ & ¼1½ ,e-ch-ch-,l ikB~;Øe esa izos'k ysus okys Nk= ds fy, 48 vfuok;Z gksxk fd og Lukrd ikB~;Øe lQyrkiwoZd iw.kZ djus ds ckn] 'kklu }kjk vf/klwfpr fd, x, xzkeh.k {ks=ksa esa nks o"kksZa dh dkykof/k rd fpfdRlk vf/kdkjh ds :i esa 'kkldh; LokLF; dsUnz vFkok laLFkk esa dk;Z djsxk A vU; ikB~;Øeksa gsrq ;g vfuok;Zrk ugha gksxh A ¼2½ 'kklu ds v/khu dk;Z djus ds fy, ca/ki= ¼ckW.M½%& izos'k ds le; vH;FkhZ dks fu/kkZfjr izi= esa ;g ca/ki= izLrqr djuk gksxk] fd os fu;e 11 ¼1½ ds izko/kkuksa ls lger gS vkSj ;fn os 'kklu ds v/khu dk;Z u djus dk fodYi dk p;u djrs gSa] rks os fu;e 11 ¼3½ esa ;Fkk fu/kkZfjr ca/ki= jkf'k ds vykok jkT; 'kklu }kjk mlds v/;;u dh vof/k ds nkSjku mls Hkqxrku fd;s x, fdlh Hkh Nk=o`fRr@f'k";o`fŸk dh lEiw.kZ jkf'k dks tek djsaxs A mlds }kjk lEiw.kZ ns; jkf'k ds tek gksus ds ckn gh vH;FkhZ dks ;Fkk fu/kkZfjr vukifRr izek.k i= tkjh fd;k tk,xk A ¼3½ ca/ki= ¼ckW.M½ dh jkf'k %& vukjf{kr Js.kh ds vH;FkhZ ds fy, ca/ki= ¼ck.M½ dh jkf'k :i;s 5]00]000@& ,oa vkjf{kr Js.kh ds Nk= ds fy, ca/ki= ¼ck.M½ dh jkf'k :i;s 3]00]000@& gksxh A xxx xxx xxx ¼7½ fu;e 11 ¼1½ ds vuqlkj lsok vof/k 'krZ iwjh djus ds ckn vFkok fu;e 11 ¼3½ ds vuqlkj leLr ns; jkf'k tek 49 dj fn, tkus ds ckn] tSlh Hkh fLFkfr gks ¼vH;FkhZ }kjk fy, x, fodYi ij fuHkZj½] vk;qDr vH;FkhZ dks fu;e 11 ¼1½ ds izko/kkuksa ds vUrxZr vukifRr izek.k i= tkjh djsxk A xxx xxx xxx ¼10½ fu;e 11 ¼1½ dk vuqikyu ugha djus ds fy, n.M & ;fn dksbZ vH;FkhZ 'kklu ds v/khu lsok djus dk p;u djrk gS vkSj fu;e 11 ¼1½ ds vuqikyu u djus dk nks"kh ik;k tkrk gS] rks fu;e 11 ¼3½ esa ;Fkk mfYyf[kr ckW.M dh lEiw.kZ jkf'k ds vykok jkT; 'kklu }kjk mlds v?;;u dh vof/k ds nkSjku mls Hkqxrku dh xbZ dksbZ Hkh Nk=o`fRr dh laiw.kZ jkf'k vFkok mls Hkqxrku fd, x, osru dh lEiw.kZ jkf'k dh olwyh vH;FkhZ ls Hkw&jktLo ds cdk;k ds :i esa dh tk,xh A ,sls vH;FkhZ dks fu;e 11 ¼7½ esa ;Fkk mfYyf[kr vukifRr izek.k i= rc rd iznku ugha fd;k tk,xk] tc rd fd lEiw.kZ ns; jkf'k dh olwyh ugha gks tkrh A "

5. We may take note that the Rules, 2012 was notified by the State of Chhattisgarh on 09.4.2012. Rule 11 and the sub-rules thereto are in similar terms as to 2011 Rules.

6. All these petitioners had been granted admission in the MBBS Course under the State Quota to various Medical Colleges in the State of Chhattisgarh. They have taken admission in terms of the Rules, which are in place. After completion of the MBBS 50 Course, they want to opt out of the obligation to pay bond amount if they decide to opt out to work under the State, specially in the Rural areas, for a period of 2 years. If the petitioners want to shake off the obligation of serving the masses in the rural areas of the State, they have been obligated to pay a sum of Rs.5 lakhs in terms of the bond executed by them for unreserved category candidates and Rs.3 lakhs for reserved category candidates. Most of these petitioners have given one reason or the other as to why they are not in a position to serve the rural Health Centres and therefore, they want to be absolved of their liability, which was saddled upon them at the time of admission in the MBBS Course.

7. The lead arguments on behalf of the petitioners have been made by Mrs. Meena Shastri, Advocate, who submits that the State cannot saddle any of the petitioners with the requirement of execution of a bond because it is beyond the legislative competence of the State authorities to make such Rules, therefore, this is a good ground to strike down Rule 11 and the sub-rules in relation to execution of the bond. She submits that the terms and conditions laid down in Rule 11 is beyond the ambit of the Indian Medical Council Act, 1956 as well as it falls foul of Entry 66 of List 1 of Schedule VII of the Constitution.

8. Such submissions made on behalf of learned counsel for the petitioners are fit to be rejected on the threshold because the Rule which has been notified by the State of Chhattisgarh in 51 relation to the guidelines for admission in MBBS Course is a composite Rule and since the entire Rules, as such, are not being challenged on the ground of legislative competence, only a part of the rule cannot become vulnerable on such a ground.

9. Even otherwise, we have examined the provisions of the Indian Medical Council Act, 1956. None of the provisions create a bar against the conditions laid down in Rule 11 of the Rules, 2011 or 2012.

10. So far as legislative competence is concerned, the State has concurrent powers to make Rules and if the State has decided to provide facilities of subsidised education in medical courses by giving preference to the students of the State and since the subsidy is of significant kind, the State's obligation for providing medical service to the masses specially in remote areas, for which, the bond clause has been incorporated, cannot be shaken off lightly. The limited resources which the State has at its command and still the State provides in creation of manpower and competence in the field of medical education must be paid back by service to the majority of the population which lives in the villages of this State.

11. At the outset, Counsel for the State submits that they have a serious objection towards maintainability of these writ petitions for the reason that these petitioners, who were beneficiaries of the Rule and had been granted admission in the MBBS Course by the State under the State quota, cannot turn around and challenge the clause in relation to the bond which 52 they had initially executed at the time of admission without raising any objection in relation to such clause. It is only after completion of the course and having taken advantage of the admission, such arguments are being made. They cannot approbate and reprobate at the same time. This principle is based on the doctrine of election which postulates that no party can accept and reject the same instrument i.e. a person cannot say at one time that a transaction is valid and thereby obtain an advantage to which he could only be entitled on the footing that it is valid and then turn around and say it is void for purpose of securing some other advantage.

12. There could be some merit in a such a stand being taken on behalf of the respondents specially if any of these petitioners had serious objection with regard to Rule 11 or Rule 11 (2) or (3) of the Rules, 2011 or 2012 in question, then the occasion to assail such rules was at the threshold, when they were asked to execute the bond at the time of admission and not wait for completion of their course to turn around to shake off what was obligated and was known to them when they took admission at the very first place. They cannot, therefore, take advantage of the provisions of the Rules for admission and then turn around and try to shake it off by trying to urge that these provisions are ultra vires.

13. Since none of the arguments go to touch the legislative competence of the Rules as such, therefore, such a challenge is required to be rejected.

53

14. Counsel for the respondents submit that similar kind of challenge was thrown before this High Court in relation to execution of bond. A Division Bench of this Court in the case of Dr. Amit Bhishamlal Vallabhani and others Vs State of Chhattisgarh and others (WPC No.586 of 2012, decided on 10.7.2012) went into the issue and answered the question in following words :

"13. We are of therefore of the view that enacting of Rule 11.1 and 11.5 is valid and constitutional but at the same time, we are also of the view that it cannot be so used, implemented and enforced against those candidates who were given admission due to their passing examination out of all India quota entrance examination such as the writ petitioners here in so far as it relates to execution of bonds are concerned. In other words, the Rules in question are constitutionally valid and legal but in the light of Supreme Court decision in Anan's case, it would not apply to the cases of those candidates who have secured admission through all India entrance examination quotas in so far as it provides for execution of bonds. Need less to observe the Rules 11.1 and 11.5 would continue to apply against other candidates, in toto."

Emphasis supplied

15. Submission of the learned Additional Advocate General for the State is that the obligation to execute bonds can be read from the rationale and reasoning decided by the Division Bench with regard to candidates who have got admission under the State quota. The exemption has been provided only to the persons who had gained admission through the All India Quota. The reason for exemption with regard to the All India Quota students has been well explained by the Hon'ble Supreme Court in the case of Anand S. Biji Vs. State of Kerala and 54 others, reported in JT 2001 (10) SC 121.

16. Analogy has also been sought to be drawn from a similar issue which arose before a Division Bench of the Mumbai High Court, which was the case of Dr. Vinod Shankarlal Sharma and 61 others Vs. The State of Maharashtra and another (WPL No.1862 of 2012 and another connected petition, decided on 7.11.2012), where the Division Bench presided over by Dr. D. Y. Chandrachud, J. speaking for the Bench had this to observe in para 14:

14......As a matter of its social policy, the State Government does not charge fees commensurate with the cost of medical education from students, who pursue their M.B.B.S. degrees or post-graduation and super-

specialization in government and municipal medical colleges. Admissions to such colleges are highly regarded because of the exposure and knowledge which students gain in the course of their medical studies in those institutions. The State spends a considerable amount of money in providing subsidized medical education. As a condition attaching to the provision of subsidized medical education, it is legitimately open to the State to assert that upon the completion of their studies, such doctors should be required to render public service either in government or municipal medical colleges or in the defence services. The period, which is prescribed for the bond, is service for a period of one year which is not disproportionate. After the completion of service of one year, a super-specialized doctor is free for the rest of his or her professional career to serve elsewhere in the country or wherever. The condition which has been imposed by the State Government of requiring service for a period of one year cannot be regarded as arbitrary or unreasonable. Even as a matter of first principle, the State has a legitimate interest in ensuring that while on the one hand it creates an infrastructure necessary for the pursuit of medical studies especially at the super-specialized level, students who benefit from that infrastructure and its attendant resource base must contribute back to the community by rendering public service. The importance of the wider social perspective cannot be lost from purview. Patients, who come for treatment to state and municipal run medical colleges are not necessarily confined only to the 55 State of Maharashtra and it is a matter of common knowledge that patients are drawn from within as well as outside the State. Poverty in India does not know geographical boundaries. We do not find any infirmity in the policy decision of the State Government that students who complete their medical degrees from government and municipal run medical colleges must perform public service for a stipulated period in recognition of the fact that the public exchequer bears a large burden of the expenditure incurred on their medical education. Such a requirement is based on a valid rationale and the classification meets the requirements of a reasonable classification for the purposes of Article 14 of the Constitution. "

17. Similar view has also been taken by a Division Bench of Himachal Pradesh High Court in the case of Dr. Ramesh Kaundal Vs. State of H.P. and others and other analogous cases decided in CWP Nos.831/2017, CWP No.1251/2017, CWP No.1259/2017 and CWP No.1381/2017. The decision is dated 20.9.2017 and the relevant paragraph of the said Division Bench decision has been crytalised in para23, which reads as under:
"23. Condition of furnishing a bond as also Bank Guarantee, in our considered view, cannot be said to be unreasonable, irrational, illogical and thus illegal. Simply because in the past such condition was not imposed, that fact itself cannot be a reason good enough not to review the Policy. In fact, it is only on the basis of previous experience that the Policy came to be altered and the Prospectus amended. Under the Constitution of India, State is to provide good health to all residents, in all areas, be it urban or rural. It is with this object, so to say to check the brain-drain, the condition stands imposed. State does require more and more specialists to be posted in remote/rural areas. Under these circumstances, the condition cannot be said to be violative of Articles 14 & 21 of the Constitution of India. It also cannot be said that the condition is violative of Part- III of the Constitution, as it does not restrict admission only 56 to such of those persons, who are economically affluent. Not only the State is incurring expenditures in imparting education, but is also making payment to them in one form or the other. That apart, the Bank Guarantee is required to be furnished in phases and not in one go.
Rs.3,00,000/- per annum is not a huge amount, which a specialist cannot afford to arrange for and that too for the purpose of Bank Guarantee. Yes, Bank Guarantee is furnished against some tangible security, but then a sum of Rs.3,00,000/- is also not such that no doctor can afford. In our considered view, it does not cast any unnecessary burden upon the students belonging to economically backward families. In any case, none has approached the authorities, expressing such concern. Nexus with the object sought to be achieved is very much evident and explained. There is co-relation between the imposition of condition and admission to a degree course. For after all, State is incurring huge expenditure and as already observed the endeavour is to stop brain- drain and enable the specialists to serve the residents of the State to provide benefits to the residents of the State. "

18. Submission of the Counsel representing the University is that the Hon'ble the Supreme Court itself in various decisions has created obligation upon State Governments. As envisaged under the Constitution, since we are a welfare State, it is the duty of the State Government to secure welfare of its people which includes providing adequate medical facilities to the people. It is the duty of the Government running hospitals and Health Centres to provide Medical Care to the persons seeking such facilities and Article 21 of the Constitution of India imposes obligation on the State to safeguard that right to life for every person since preservation of human life is of paramount importance.

19. Highlighting such objective, the Hon'ble Supreme Court in the 57 case of Paschim Banga Khet Mazdoor Samity and others Vs. State of W.B. and another reported in (1996) 4 SCC 37 had this say in paragraph 16 :

"16. It is no doubt true that financial resources are needed for providing these facilities. But at the same time it cannot be ignored that it is the constitutional obligation of the State to provide adequate medical services to the people. Whatever is necessary for this purpose has to be done. In the context of the constitutional obligation to provide free legal aid to a poor accused this Court has held that the State cannot avoid its constitutional obligation in that regard on account of financial constraints. [See :
Khatri (II) v. State of Bihar, SCC at p. 631]. The said observations would apply with equal, if not greater, force in the matter of discharge of constitutional obligation of the State to provide medical aid to preserve human life. In the matter of allocation of funds for medical services the said constitutional obligation of the State has to be kept in view. It is necessary that a time-bound plan for providing these services should be chalked out keeping in view the recommendations of the Committee as well as the requirements for ensuring availability of proper medical services in this regard as indicated by us and steps should be taken to implement the same. The State of West Bengal alone is a party to these proceedings. Other States, though not parties, should also take necessary steps in the light of the recommendations made by the Committee, the directions contained in the Memorandum of the Government of West Bengal dated August 22, 1995 and the further directions given herein."

20. Keeping the background of the decisions which have been noticed in earlier part of the order as well as the Constitutional obligation of providing health care to the majority which lives in the rural areas, if the State of Chhattisgarh while providing admission and providing subsidized education to such students has decided as an objective and as a policy to take work from such candidates for a period of 2 years in the rural areas and in 58 lieu thereof they have imposed notional amount as a bond condition, in case a person wants to opt out or breach the same, the same cannot be struck down on the ground of being violative of Article 14 or Article 19 (1) (g) of the Constitution of India. The paramount objective behind Rule 11 is to provide medical service to the people in the villages and Government Primary Heath Centres situated in the Rural Areas by utilising the services of such MBBS Doctors. To ensure its enforcement, execution of bond has been incorporated as a condition to admission. The effort of the State was to only enforce the object and not to create any impediment in the choice of career or advantages after completion of the course of MBBS.

21. We are not impressed by the lines of arguments made on behalf of the petitioners that Rule 11 falls foul of any of the conditions under which it can be struck down as unconstitutional or ultra vires.

22. All the writ petitions, therefore, fail and are hereby dismissed.

                        Sd/-                               Sd/-


              (Ajay Kumar Tripathi)                 (Prashant Kumar Mishra)
                  Chief Justice                             Judge




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