Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 41 in The Assam Bonded Warehouse Rules, 1965

41. Payment of duty.

- The duty imposed on-
(i)foreign liquor and spirits (other than country spirits):
(a)imported under bond, or
(b)stored in a bonded warehouse,
shall be paid before removal from the bonded warehouse unless a bond has been executed.