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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Telangana - Subsection

Section 35(f) in Telangana State Electrical Licensing Regulations, 2018

(f)All contractors holding/applying for 'A' Grade Electrical Contractor's Licence shall invariable/have an office in the State of Telangana and all correspondence shall be made to that office only.