Madhya Pradesh High Court
Pradeep Kumar Gaur vs Commissioner/Registrar on 13 October, 2017
THE HIGH COURT OF MADHYA PRADESH WP-14360-2015 (PRADEEP KUMAR GAUR Vs COMMISSIONER/REGISTRAR) 18 Jabalpur, Dated : 13-10-2017 As prayed by learned counsel for the petitioner, list the matter in the week commencing 30.10.2017. (MISS VANDANA KASREKAR) JUDGE ashish