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[Cites 0, Cited by 0] [Section 8(11)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(11)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)The approved aggregate gain or loss to the Generating Company or Licensee on account of uncontrollable factors and the mechanism by which the Generating Company or Licensee shall pass through such gains or losses in accordance with Regulation 9;