Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(5) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(5)Every sub-committee shall conduct and regulate its business in such manner as may be specified in the bye-laws made by the market committee or in the decision of the market committee constituting the sub-committee.