Section 25 in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982
25. Constitution of sub-committee by the market committee
. (1) A sub-committee that may be constituted by a market committee under sub-section (2) of section 12 shall consist of not more than five membersProvided that the Chairman or the Vice-Chairman of the market committee shall be one of the members of the sub-committee.(2)The Chairman of the market committee, or in his absence the Vice-Chairman shall be the ex-officio Chairman and the Secretary of the market committee shall be the ex-officio Secretary of the sub-committee.(3)The Secretary shall record the minutes of the meetings of the sub-committee.(4)Two members shall form the quorum for the meetings of a sub committee.(5)Every sub-committee shall conduct and regulate its business in such manner as may be specified in the bye-laws made by the market committee or in the decision of the market committee constituting the sub-committee.
