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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(q) in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

(q)"Average Pay" means the average monthly pay earned while on duty during the twelve calender months immediately preceding the month in which the employees proceeds on leave.