Punjab-Haryana High Court
State Of Haryana & Another vs Jai Chand And Others on 4 March, 2013
Author: K. Kannan
Bench: K. Kannan
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
20 RFA No.1243 of 2013 (O&M)
Date of Decision: 04.03.2013
State of Haryana & another
...... Appellants
Versus
Jai Chand and others
...... Respondents
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CORAM: HON'BLE MR. JUSTICE K. KANNAN
Present: Mr. Kartar Singh, DAG, Haryana,
for the appellants.
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1. Whether reporters of local papers may be
allowed to see the judgment?NO
2. To be referred to the reporters or not?NO
3. Whether the judgment should be reported in
the digest?NO
K. Kannan, J.(Oral)
For detailed order, see RFA No.1224 of 2013 titled The State of Haryana & Anr. V. Rampal & Ors. of even date.
(K. KANNAN) th 4 March, 2013 JUDGE Pooja S.