Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] Union of India - Subsection Section 20(iv) in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992 (iv)Candidates shall be required to appear for interviews at their own expenses unless it is otherwise decided by the appointing authority.
