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[Cites 0, Cited by 0] [Section 242] [Entire Act]

State of Madhya Pradesh - Subsection

Section 242(1) in M.P. Civil Court Rules, 1961

(1)The specific provision made by the Code for the execution of decrees of superior Courts of any reciprocating territory is to be found in Section 44A of the Code of Civil Procedure. Details of the notifications issued in respect of reciprocity are given in Appendix I.