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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(2) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(2)All India Candidature Candidates. -The allotment to these seats shall be done through CAP on the basis of score of CET or as specified by the appropriate authority,-
(a)First Year Engineering -JEE (Main) -Paper 1 and then if the seats remain vacant, on the basis of CET score;
(b)First Year Pharmacy - CET Score;
(c)First Year Architecture -National Aptitude Test in Architecture (NATA) score and H. Sc. marks;
(d)First Year Hotel Management and Catering Technology - CET Score. All these seats are treated as "General Category" seats and no reservation is provided in these seats for Candidates of Backward Class Category, Ladies, Persons with Disability, and Defence, etc.