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[Cites 0, Cited by 0] [Section 5(11)] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(11)(a) in Madhya Pradesh Electricity Balancing and Settlement Code, 2015

(a)State Load Despatch Centre shall check that the resulting power flows do not give rise to any Transmission constraint. In case of any constraints, State Load Despatch Centre shall moderate the Schedule to the required extent by intimation to concerned Discoms; and