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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Manipur - Subsection

Section 52(4) in Manipur International University Act, 2018

(4)The University Fund may be expended for such purpose of the University and in such manner, as may be approved by the Governing Board. The Fund may also be employed for any of the purposes of the University in the manner prescribed or as, the Chancellor may find suitable for the fulfillment of its purposes and objectives.