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UT Chandigarh - Section

Section 36 in The Postgraduate Institute of Medical Education and Research, Chandigarh, Regulations, 1967

36. Absence from duty.

- Unless otherwise decided by the President in exceptional circumstances no permanent employee of the Institute shall be away from his post, otherwise than on foreign service or because of suspension for more than 5 years at a stretch including the period of leave which may have been sanctioned.