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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(a) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(a)An application for supply or an additional supply of power shall be made in the prescribed form copies of which may be obtained from the local offices of the Board free of cost.